High Courts29 Nov 2005Allowed
Ram Yatan Singh @ Ram Jatin Singh Vs State of Bihar and Others
Patna High Court · (2006) 1 BLJR 48 : (2006) 1 PLJR 284
Penal Code, 1860 (IPC) — Section 120(B), 409
COURT ARCHIVE
Patna High Court judgments, 2005
1,050 judgments · page 4 of 53
High Courts29 Nov 2005
Shri Sita Sharan Singh Vs State of Bihar and Others
Patna High Court · (2006) 1 PLJR 290
High Courts29 Nov 2005Allowed
Jitendra Singh and Others Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 703
Penal Code, 1860 (IPC) — Section 107, 147, 148, 149, 307
High Courts29 Nov 2005Dismissed
Shyam Sundar Dhudhwawala Vs The State of Bihar and Another
Patna High Court · (2006) 1 PLJR 439
Limitation Act, 1963 — Article 111Patna Municipal Corporation Act, 1951 — Section 233
High Courts29 Nov 2005
Tej Narayan Singh Vs State of Bihar and Others
Patna High Court · (2006) 1 PLJR 288
High Courts28 Nov 2005Allowed
Chandan Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2007) 1 PLJR 290
High Courts28 Nov 2005Allowed
Ashok Rai and Others Vs State of Bihar
Patna High Court · (2006) 1 BLJR 67 : (2006) 1 PLJR 338
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 341
High Courts28 Nov 2005Dismissed
Sargun Kapri Vs State of Bihar
Patna High Court · (2006) 1 BLJR 62 : (2006) CriLJ 471 : (2006) 1 PLJR 349
Penal Code, 1860 (IPC) — Section 307, 323, 376
High Courts28 Nov 2005Dismissed
Dinesh Kumar @ Dinesh Rai Vs Union of India (UOI) and Others
Patna High Court · (2006) 2 JCR 295 : (2006) 1 PLJR 508
Defence Service Army Regulations, 1987 — Regulation 333
High Courts28 Nov 2005Allowed
Neeraj Kumar Vs State of Bihar and Others
Patna High Court · (2006) 1 PLJR 281
High Courts28 Nov 2005
Kedar Nath Singh Vs State of Bihar
Patna High Court · (2006) 3 BLJR 2389 : (2006) 2 PLJR 192
High Courts25 Nov 2005Dismissed
Ramesh Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (2005) 11 PAT CK 0047
High Courts25 Nov 2005
Tunni @ Tunni Sah @ Hari Shankar Sah Vs State of Bihar
Patna High Court · (2005) 11 PAT CK 0045
High Courts25 Nov 2005
Sri Sidha Ashram Religious Trust Committee Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 698
High Courts25 Nov 2005Allowed
Sharda Devi Vs State of Bihar and Another
Patna High Court · (2005) 11 PAT CK 0022
High Courts25 Nov 2005
Chandeshwar Prasad and Another Vs State of Bihar and Others
Patna High Court · (2006) 2 JCR 55 : (2006) 1 PLJR 474
Constitution of India, 1950 — Article 226
High Courts24 Nov 2005Allowed
Jay Nath Prasad Vs The State of Bihar and Another
Patna High Court · (2006) 1 PLJR 457
Penal Code, 1860 (IPC) — Section 379, 384, 406, 420
High Courts24 Nov 2005
Ratan Agrawal and Another Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 651
Criminal Procedure Code, 1973 (CrPC) — Section 186, 406, 407
High Courts23 Nov 2005Dismissed
Triveni Giri Vs The Bihar Intermediate Education Council and Others
Patna High Court · (2006) 2 PLJR 284
Bihar Intermediate Education Council (Establishment of College and Conduct of Examinations) Rules, 1994 — Rule 17(a), 17(b)