High Courts06 Dec 2005Allowed
Bihar Rajya Utpad Sipahi Mahasangh and Others Vs State of Bihar and Others
Patna High Court · (2005) 12 PAT CK 0030
COURT ARCHIVE
Patna High Court judgments, 2005
1,050 judgments · page 3 of 53
High Courts06 Dec 2005Allowed
Shankar Patel and Others Vs The State of Bihar and Another
Patna High Court · (2006) 4 PLJR 314
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 148, 380, 448, 498(A)
High Courts06 Dec 2005Allowed
Parmatma Sharan Kansal @ P.S. Kansal Vs The State of Bihar and Others
Patna High Court · (2006) 3 PLJR 578
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468
High Courts05 Dec 2005Dismissed
Satyendra Kumar @ Badar Singh and Others Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 636
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 380, 457
High Courts05 Dec 2005Dismissed
Ragjawa Narayan Mishra Vs Chief Executive Officer, Bihar Rajya Khadi Gramoudyog Board and Others Indradeo Prasad Vs State of Bihar and Others
Patna High Court · (2006) 2 CTLJ 108 : (2006) 2 JCR 131 : (2006) 1 PLJR 410 : (2007) 3 UPLBEC 85
Bihar Pension Rules, 1950 — Rule 57Bihar Service Code, 1952 — Rule 73Constitution of India, 1950 — Article 226
High Courts05 Dec 2005
Shailendra Kumar Thakur Vs State of Bihar and Others
Patna High Court · (2006) 1 BLJR 165 : (2006) 1 PLJR 443
High Courts05 Dec 2005Allowed
Lal Singh @ Lal Babu @ Jay Prakash Narayan and Others Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 649
Criminal Procedure Code, 1973 (CrPC) — Section 437(3)Penal Code, 1860 (IPC) — Section 307, 323, 324, 448
High Courts02 Dec 2005
Shailbala Chaudhary Vs The State of Bihar and Others
Patna High Court · (2006) 2 PLJR 107
High Courts01 Dec 2005Dismissed
Binay Kumar Sinha @ Chhote Vs State of Bihar
Patna High Court · (2005) 12 PAT CK 0053
Penal Code, 1860 (IPC) — Section 302, 307, 324, 326, 498A
High Courts01 Dec 2005Dismissed
The Bihar State Credit and Investment Corporation Ltd. Vs Rajani Ranjan Sahau and Others
Patna High Court · (2006) 1 PLJR 212
Constitution of India, 1950 — Article 19(1)(g)Criminal Procedure Code, 1973 (CrPC) — Section 43Industrial Disputes Act, 1947 — Section 2(j), 33C
High Courts01 Dec 2005Dismissed
Sachindra Nath Dubey Vs Union of India (UOI) and Others
Patna High Court · (2006) 1 BLJR 6 : (2006) 1 PLJR 228
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts01 Dec 2005
Vijay Paswan and Others Vs State of Bihar and Another
Patna High Court · (2006) 3 BLJR 2341 : (2006) 1 PLJR 241
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 341, 376, 504
High Courts01 Dec 2005Allowed
Bharat Wagon and Engineering Company Ltd. and Another Vs Hi-Tech Abrasives Ltd.
Patna High Court · (2005) 12 PAT CK 0029
High Courts01 Dec 2005
Vaidya Nath Prasad Srivastava and Others Vs State of Bihar and Others
Patna High Court · (2006) 1 BLJR 71 : (2006) 2 PLJR 126
High Courts01 Dec 2005
Vijay Kumar @ Bijay Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2006) 1 PLJR 434
Criminal Procedure Code, 1973 (CrPC) — Section 205Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts01 Dec 2005
Vijay Kumar Pandey Vs State and Another
Patna High Court · (2006) 1 PLJR 708
Penal Code, 1860 (IPC) — Section 392
High Courts01 Dec 2005Allowed
Rabbi Rajak and Others Vs The State of Bihar
Patna High Court · (2006) 1 PLJR 532
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 174, 202Penal Code, 1860 (IPC) — Section 120B, 302, 323, 34
High Courts01 Dec 2005Dismissed
The Secretary, Finance (National Savings) Department, Government of Bihar and Another Vs Vinod Kumar and Others
Patna High Court · (2005) 12 PAT CK 0004
Constitution of India, 1950 — Article 12
High Courts30 Nov 2005Allowed
Baban Singh Vs State of Bihar and Others
Patna High Court · (2006) 3 BLJR 2336 : (2006) 1 PLJR 200
Bihar Financial Rules — Rule 88, 97, 97(1), 97(2)Bihar Service Code, 1952 — Rule 73, 9Miscellaneous Rules of the Board of Revenue, Bihar, 1958 — Rule 233, 25, 9
High Courts29 Nov 2005Allowed
Kanchan Rai and Another Vs The State of Bihar
Patna High Court · (2005) 11 PAT CK 0053
Penal Code, 1860 (IPC) — Section 307, 323, 324, 337, 34