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Patna High Court judgments, 2002

1,312 judgments · page 51 of 66

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High Courts07 Mar 2002Dismissed

J.P. Arogya Sah Grammothan Sansthan and Another Vs The Director, I.G.I.M. and Others

Patna High Court · (2002) 2 PLJR 317

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High Courts07 Mar 2002Dismissed

Ram Babu Singh and Chandra Mohan Singh Vs The State of Bihar

Patna High Court · (2002) 2 PLJR 307

Penal Code, 1860 (IPC) — Section 307
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High Courts07 Mar 2002Dismissed

Ganga Sagar Tiwary @ Ganga Tiwary and Others Vs Mina Kunwar and Others

Patna High Court · (2002) 2 PLJR 149

Transfer of Property Act, 1882 — Section 59
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High Courts07 Mar 2002Allowed

Radha Prasad Bhagat Vs State of Bihar

Patna High Court · (2002) 03 PAT CK 0092

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High Courts07 Mar 2002Dismissed

Braj Bhushan Poddar @ Braj Bhushan Vs The State of Bihar

Patna High Court · (2002) 03 PAT CK 0083

Criminal Procedure Code, 1973 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 376, 511
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High Courts07 Mar 2002Dismissed

Ramanand Mahto, Rajendra Mahto, Jagdish Mahto and Surajdeo Mahto Vs The State of Bihar

Patna High Court · (2002) 2 PLJR 170

Criminal Procedure Code, 1973 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 323, 34, 341
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High Courts07 Mar 2002

Darveshwar Singh and Others Vs The State of Bihar and Others

Patna High Court · (2002) 2 PLJR 224

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 33, 35, 45BCivil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226
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High Courts07 Mar 2002Dismissed

Nazirul Haque Vs The State of Bihar and Another

Patna High Court · (2002) 2 PLJR 202

Penal Code, 1860 (IPC) — Section 323, 326Probation of Offenders Act, 1958 — Section 3
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High Courts07 Mar 2002Allowed

State of Bihar and Others Vs Jitan Saw

Patna High Court · (2002) 2 BLJR 1300 : (2002) 2 PLJR 257

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High Courts07 Mar 2002Allowed

Sri. Arjun Prasad and Another Vs Nutan Savera Sahkari Grih. and Nirman Samiti Ltd. and Others

Patna High Court · (2002) 2 PLJR 54

Arbitration Act, 1940 — Section 34
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High Courts07 Mar 2002Dismissed

Diwakant Jha and Others Vs State of Bihar and Others

Patna High Court · AIR 2002 Patna 166 : (2002) 50 BLJR 743 : (2002) 2 PLJR 178

Registration Act, 1908 — Section 69
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High Courts07 Mar 2002Allowed

Abu Bakar Siddique Vs State of Bihar

Patna High Court · (2002) 2 BLJR 897 : (2002) 2 PLJR 355

Criminal Procedure Code, 1973 (CrPC) — Section 326Essential Commodities Act, 1955 — Section 7
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High Courts07 Mar 2002Allowed

Mangal Sah Vs State of Bihar

Patna High Court · (2002) 2 BLJR 987 : (2002) 4 PLJR 29

Criminal Procedure Code, 1973 (CrPC) — Section 326
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High Courts07 Mar 2002Dismissed

Manoj Kumar Vs Bihar Public Service Commission and Others

Patna High Court · (2002) 03 PAT CK 0007

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High Courts06 Mar 2002

Parichhan Rai Ors. Vs State of Bihar and Another

Patna High Court · (2002) 1 BLJR 762

Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 324
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High Courts06 Mar 2002Allowed

Sanatan Gupta and Others and Rajesh Kumar Mahato Vs The State of Bihar and Others

Patna High Court · (2002) 2 PLJR 240

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High Courts06 Mar 2002Dismissed

Shobha Yadav and JamunaYadav Vs The State of Bihar

Patna High Court · (2002) 2 PLJR 375

Penal Code, 1860 (IPC) — Section 395, 412
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High Courts06 Mar 2002Dismissed

Md. Raqeemuddin and Others Vs State of Bihar

Patna High Court · (2002) 1 BLJR 683

Penal Code, 1860 (IPC) — Section 323, 448
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High Courts06 Mar 2002Dismissed

Shyam Bihari Prasad Vs Birendra Prasad and Others

Patna High Court · (2002) 03 PAT CK 0054

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High Courts06 Mar 2002Dismissed

Asrar Alam @ Chunnu @ Md. Israr Alam @ Chunnu Alam Vs The State of Bihar

Patna High Court · (2002) 2 BLJR 1160 : (2002) 4 PLJR 315

Penal Code, 1860 (IPC) — Section 363, 366
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