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Patna High Court judgments, 1999

1,175 judgments · page 56 of 59

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High Courts05 Feb 1999Dismissed

Krishna Rai and Others Vs State of Bihar

Patna High Court · (1999) 1 BLJR 231

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 226, 302, 304
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High Courts05 Feb 1999Allowed

Daya Shankar Dubey and Others Vs State of Bihar

Patna High Court · (1999) 1 BLJR 521 : (1999) 1 PLJR 762

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
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High Courts05 Feb 1999Allowed

Viren Pande Vs State of Bihar and Others

Patna High Court · (1999) 1 BLJR 720

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 2(1), 43(1)
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High Courts05 Feb 1999Allowed

Nand Kishore Singh and Another Vs The State of Bihar and Others

Patna High Court · (1999) 1 PLJR 895

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 52Provincial Insolvency Act, 1920 — Section 29
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High Courts05 Feb 1999Dismissed

Dasmat Tudu Vs The State of Bihar

Patna High Court · (1999) 1 PLJR 878

Penal Code, 1860 (IPC) — Section 307
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High Courts04 Feb 1999

Devendra Yadav Vs The State of Bihar

Patna High Court · (1999) 1 PLJR 732

Juvenile Justice Act, 1986 — Section 21, 22, 23, 32Penal Code, 1860 (IPC) — Section 149, 302
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High Courts04 Feb 1999Dismissed

Bhimsen Kumar and Another Vs State of Bihar and Others

Patna High Court · (1999) 1 BLJR 498

Constitution of India, 1950 — Article 16
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High Courts04 Feb 1999Dismissed

Harish Chandra Pandey Vs State of Bihar and Others

Patna High Court · (1999) 1 BLJR 240 : (1999) 1 PLJR 702

Criminal Procedure Code, 1973 (CrPC) — Section 304, 307, 311, 313, 386Penal Code, 1860 (IPC) — Section 109, 149, 302, 307, 323
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High Courts03 Feb 1999Allowed

Vijay Kumar Vs State of Bihar and Others

Patna High Court · (1999) 1 PLJR 621

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High Courts03 Feb 1999Dismissed

Ram Singari Devi and Others Vs Lokshman Prasad Bhagat and Others

Patna High Court · (1999) 1 BLJR 667

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High Courts03 Feb 1999

Raushan Rishu and Another Vs State of Bihar and Others

Patna High Court · AIR 1999 Patna 99 : (1999) 47 BLJR 711 : (1999) 9 PLJR 24

Constitution of India, 1950 — Article 226
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High Courts03 Feb 1999Allowed

Parmottam Prasad Singh Vs State of Bihar and Others

Patna High Court · AIR 1999 Patna 166 : (1999) 47 BLJR 716 : (1999) 1 PLJR 708

Bihar Regional Development Authorities Act, 1981 — Section 53
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High Courts03 Feb 1999Dismissed

Prem Kumar Pathak, ''Jyoti'' Vs The State of Bihar and Others

Patna High Court · (1999) 02 PAT CK 0022

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High Courts03 Feb 1999

Rajiv Ranjan Choudhary Vs The State of Bihar and Others

Patna High Court · (1999) 1 PLJR 802

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High Courts02 Feb 1999

Mani Bhushan Kumar Vs The State of Bihar and Others

Patna High Court · (1999) 1 PLJR 749

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High Courts02 Feb 1999Allowed

Kumar Varun Vs The State of Bihar and Others

Patna High Court · (1999) 1 BLJR 481

Constitution of India, 1950 — Article 14, 15, 166, 21
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High Courts02 Feb 1999Allowed

Mushar Dusadh and Others Vs Radha Krishna Mahto @ Umesh Narain Mehta and Others

Patna High Court · (1999) 1 BLJR 605 : (1999) 1 PLJR 750

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
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High Courts01 Feb 1999

Social Welfare Employees Union Bihar State Social Welfare Advisory Board Vs The State of Bihar and Others

Patna High Court · (1999) 3 PLJR 647

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High Courts01 Feb 1999Allowed

Ram Prasad Vs State of Bihar and Others

Patna High Court · (1999) 47 BLJR 666 : (1999) 3 LLJ 837

Bihar Pension Rules, 1950 — Rule 43
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High Courts01 Feb 1999

The Oriental Insurance Company Ltd. Vs Shaji Devi and Another

Patna High Court · (1999) 1 PLJR 871

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
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