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Patna High Court judgments, 1999

1,175 judgments · page 59 of 59

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High Courts10 Jan 1999Allowed

Bokaro Steel Workers'' Union and Another Vs State of Bihar and Others

Patna High Court · (2000) 1 LLJ 117 : (1999) 1 PLJR 734

Trade Unions Act, 1926 — Section 28
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High Courts08 Jan 1999

Rajesh Kr. Vs State and Others

Patna High Court · (1999) 1 PLJR 491

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High Courts08 Jan 1999Allowed

Budhu Mahto, Dipnath Mahto, Rati Mahto and Hawra Mahto Vs The State of Bihar

Patna High Court · (1999) 2 PLJR 121

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 34
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High Courts07 Jan 1999Allowed

Dadan Singh @ Girja Saran Singh and Others Vs The State of Bihar and Others

Patna High Court · (1999) 1 PLJR 659

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45, 45B
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High Courts07 Jan 1999Allowed

Sri. Darogi Mandal Vs The State of Bihar and Others

Patna High Court · (1999) 1 PLJR 622

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15, 15(1), 45BConstitution of India, 1950 — Article 226, 227
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High Courts07 Jan 1999Allowed

Bouku Ram @ Bouki Ram Vs The State of Bihar

Patna High Court · (1999) 1 PLJR 770

Criminal Procedure Code, 1973 (CrPC) — Section 107, 161Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 109, 302, 34
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High Courts07 Jan 1999Allowed

Indu Kumari @ Indu Devi and Others Vs The State of Bihar and Others

Patna High Court · (1999) 1 PLJR 875

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 9
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High Courts05 Jan 1999Dismissed

Pairu Mian and Md. Seraj Mien Vs The State of Bihar

Patna High Court · (1999) 1 PLJR 649

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 34
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High Courts05 Jan 1999Allowed

Mohan Mishra Vs The State of Bihar

Patna High Court · (1999) 1 PLJR 426

Arms Act, 1959 — Section 25(1B), 26, 35Penal Code, 1860 (IPC) — Section 182, 211
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High Courts05 Jan 1999Dismissed

Somesh Chandra Biswas Vs The State of Bihar and Others

Patna High Court · (1999) 1 PLJR 482

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High Courts05 Jan 1999

Sushil Kumar Vs The State of Bihar and Others

Patna High Court · (2002) 4 PLJR 405

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High Courts04 Jan 1999Dismissed

Bhikhi Lal Mixed Cold Storage Pvt Ltd. and Others Vs State of Bihar and Others

Patna High Court · (1999) 3 PLJR 395

Companies Act, 1956 — Section 10, 10(2), 159, 160, 161
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High Courts04 Jan 1999Dismissed

Bhikhi Lal Mixed Cold Storage Pvt. Ltd. and Others Vs The State of Bihar and Others

Patna High Court · (1999) 1 PLJR 411

Companies Act, 1956 — Section 10, 10(2), 159, 160, 161
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High Courts03 Jan 1999Dismissed

Shiva Shankar Pandey and Others, etc. Vs State of Bihar

Patna High Court · (2000) CriLJ 435

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
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High Courts01 Jan 1999Allowed

Maharani Adhirani Kamsundari Vs District Judge

Patna High Court · (1999) 2 BLJR 1037 : (1999) 1 PLJR 753

Succession Act, 1925 — Section 372, 373, 373(3)
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