Uday Singh Vs Ranchi University and Others
Patna High Court · (1999) 2 BLJR 1489
COURT ARCHIVE
1,175 judgments · page 54 of 59
Patna High Court · (1999) 2 BLJR 1489
Patna High Court · (1999) 02 PAT CK 0037
Patna High Court · (1999) 3 BLJR 1780 : (1999) 9 PLJR 132
Patna High Court · (1999) 1 PLJR 872
Patna High Court · (1999) 1 PLJR 747
Patna High Court · (1999) 2 BLJR 1471
Patna High Court · (1999) 1 BLJR 670 : (1999) 9 PLJR 57
Patna High Court · (1999) 2 BLJR 1434
Patna High Court · (1999) 1 BLJR 736 : (1999) 9 PLJR 78
Patna High Court · (1999) 47 BLJR 908 : (1999) CriLJ 2479
Patna High Court · (1999) 2 PLJR 163
Patna High Court · (1999) 2 BLJR 1318 : (1999) 9 PLJR 143
Patna High Court · (1999) 1 BLJR 659 : (1999) 9 PLJR 12
Patna High Court · (1999) 3 BLJR 1770
Patna High Court · (1999) 47 BLJR 739 : (1999) 3 LLJ 714 : (1999) 9 PLJR 23
Patna High Court · (1999) 2 BLJR 1274 : (1999) 1 PLJR 689
Patna High Court · (1999) 1 PLJR 870
Patna High Court · AIR 1999 Patna 149 : (1999) 4 CivCC 282 : (1999) 3 PLJR 33
Patna High Court · (1999) 2 BLJR 1278 : (1999) 1 PLJR 683
Patna High Court · (1999) 1 BLJR 584