High Courts12 Nov 1998Allowed
Narmadeshwar Jha Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 895
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 43
COURT ARCHIVE
Patna High Court judgments, 1998
864 judgments · page 7 of 44
High Courts12 Nov 1998Allowed
Bijay Kumar Gupta Vs Director (R and P), Indian Oil Corporation and Others
Patna High Court · (1998) 3 PLJR 898
Scheduled Castes and Scheduled Tribes (Modification) Order, 1956 — Order 19
High Courts12 Nov 1998Dismissed
Sheo Shankar Prasad Singh Vs Union of India (UOI) and Others
Patna High Court · (1999) 1 PLJR 496
Army Act, 1950 — Section 106, 109, 122, 122(1), 122(2)Army Rules, 1954 — Rule 121(1), 161, 34, 37, 38Constitution of India, 1950 — Article 226, 227, 32
High Courts12 Nov 1998Dismissed
Shyam Jee Tiwari Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 360
High Courts11 Nov 1998Allowed
Dr. Nagashwar Sharma Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 307
Constitution of India, 1950 — Article 226, 227
High Courts11 Nov 1998
Punit Lal Das Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 920
Constitution of India, 1950 — Article 226, 227
High Courts11 Nov 1998
Chandra Dhan Singh Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 135
Constitution of India, 1950 — Article 226, 227Pension Rules — Rule 139
High Courts11 Nov 1998
Shri Mahanth Chandramani Das Vs Shri Ram Rajeshwar Das and Another Mahanth Ram Rajeshwar Das Vs Chandramani Das
Patna High Court · (1999) 1 BLJR 373 : (1999) 1 PLJR 443
Evidence Act, 1872 — Section 41, 45, 47, 67, 68Specific Relief Act, 1963 — Section 41Succession Act, 1925 — Section 192, 209, 59, 63
High Courts11 Nov 1998Dismissed
Toro Murmu Vs State of Bihar
Patna High Court · (1999) CriLJ 2079 : (1999) 1 PLJR 805
Penal Code, 1860 (IPC) — Section 323, 376
High Courts10 Nov 1998Allowed
Md. Hasim Khan and Others Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 116
High Courts10 Nov 1998
Binod Kumar Singh Vs Md. Illiyas Hussain
Patna High Court · (1999) 1 BLJR 398 : (1999) 1 PLJR 570
Representation of the People Act, 1951 — Section 100, 117, 123, 33, 34
High Courts10 Nov 1998
Mahavir Giri and Others Vs State of Bihar and Others
Patna High Court · (1999) 1 PLJR 139
High Courts10 Nov 1998Dismissed
Dr. Jagannath Mishra, Lalu Prasad @ Lalu Prasad Yadav, Ravindra Kumar Rana and Vidya Sagar Nishad Vs The State of Bihar
Patna High Court · (1999) 1 BLJR 347 : (1998) 3 PLJR 874
Criminal Procedure Code, 1973 (CrPC) — Section 164, 167Penal Code, 1860 (IPC) — Section 120B, 201, 409, 418, 420Prevention of Corruption Act, 1988 — Section 13
High Courts10 Nov 1998Allowed
Shambhu Sharan Singh Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 908
Constitution of India, 1950 — Article 226, 227
High Courts09 Nov 1998Allowed
Smt. Saroj Devi @ Saroj Kumari Vs Sri. Anil Kumar
Patna High Court · (1999) 1 PLJR 47
Hindu Marriage Act, 1955 — Section 12(1)
High Courts09 Nov 1998Allowed
Ramashray Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1998) 11 PAT CK 0073
Bihar Service Code, 1952 — Rule 97, 97(3)Civil Services (Classification, Control and Appeal) Rules — Rule 49
High Courts09 Nov 1998Dismissed
Md. Arif Khan Vs The Bihar Public Service Commission and Others
Patna High Court · (1998) 3 PLJR 901
High Courts06 Nov 1998Allowed
Faiyaz Ahmad Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 34
Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts06 Nov 1998Allowed
Shishupal Prasad @ Shishupal Kumar Vs Mosomat Malti Devi and Others
Patna High Court · (1999) 1 PLJR 92
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 7 Rule 11, 115, 152, 153A