High Courts06 Nov 1998Allowed
Surendra Mishra Vs State Bank of India and Others
Patna High Court · (1999) 47 BLJR 365 : (2001) 3 LLJ 372
State Bank of India Employees Provident Fund Rules — Rule 13
COURT ARCHIVE
Patna High Court judgments, 1998
864 judgments · page 8 of 44
High Courts06 Nov 1998Allowed
National Insurance Company Ltd. Vs Suniti Devi and Others
Patna High Court · (1999) 1 PLJR 299
High Courts05 Nov 1998
Brijpal Singh @ Brijpal Chaudhary @ Brijpal Vs The State of Bihar
Patna High Court · (1998) 3 PLJR 907
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 363, 364, 368, 370, 372
High Courts05 Nov 1998
Fagoo Paswan Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 219
High Courts05 Nov 1998
Surendra Tiwary Vs Raj Kumari Devi and Others
Patna High Court · (1999) 2 BLJR 986 : (1999) 1 BLJR 329 : (1998) 3 PLJR 848
Banking Regulation Act, 1949 — Section 45ZAHindu Succession Act, 1956 — Section 15, 16Succession Act, 1925 — Section 372
High Courts03 Nov 1998Allowed
Dr. J.P. Gupta Vs Sri Sunil Kumar
Patna High Court · (1999) 2 BLJR 992 : (1999) 1 BLJR 413 : (1998) 3 PLJR 889
High Courts03 Nov 1998Dismissed
Umesh Singh Vs The State of Bihar and Another
Patna High Court · (1999) 1 PLJR 67
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Nov 1998Allowed
Bindeshwar Roy Vs The State of Bihar and Another
Patna High Court · (1999) 1 BLJR 363 : (1999) 1 PLJR 188
Criminal Procedure Code, 1973 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 420, 461, 463, 468, 471
High Courts03 Nov 1998Dismissed
Classic Automobiles Vs State of Bihar and Others
Patna High Court · (1999) 47 BLJR 681 : (1999) 1 PLJR 209
Bihar Finance Act, 1981 — Section 25, 27Bihar Tax on Entry of Goods into Local Areas for Consumption, Use or Sale Therein Act, 1993 — Section 2, 27(1), 3, 4
High Courts03 Nov 1998Allowed
Umesh Rai Vs Union of India (UOI) and Others
Patna High Court · (1999) 1 BLJR 343
High Courts03 Nov 1998Allowed
The State of Bihar and Another Vs Deepak Kumar Mandal and Others
Patna High Court · (1998) 1 PLJR 485
High Courts03 Nov 1998Dismissed
Ramashish Rai Vs Baijnath Mishra and Another
Patna High Court · (1999) 1 BLJR 433 : (1998) 3 PLJR 862
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Nov 1998Allowed
Brijnandan Lal Barnwal Vs The Bihar State Electricity Board and Others
Patna High Court · (1998) 3 PLJR 886
High Courts03 Nov 1998
Smt. Pushpa Devi Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 520
High Courts02 Nov 1998Allowed
Life Insurance Corporation of India and Others Vs Shri Deepak Kumar Singh
Patna High Court · (1998) 11 PAT CK 0068
High Courts02 Nov 1998Dismissed
Tata Iron and Steel Company Ltd. and Others Vs State of Bihar and Others
Patna High Court · (1999) 47 BLJR 517 : (2000) 1 LLJ 131 : (1999) 9 PLJR 160
Factories Act, 1948 — Section 92
High Courts02 Nov 1998Allowed
Chotan Nonia and Others Vs The State of Bihar
Patna High Court · (1999) 1 BLJR 310 : (1999) 1 PLJR 48
High Courts02 Nov 1998
Narendra Prasad Vs The State of Bihar and Others
Patna High Court · (1999) 2 BLJR 1011
High Courts02 Nov 1998Partly Allowed
Badri Narayan Saha and Another Vs Union of India (UOI) and Others
Patna High Court · (1999) 47 BLJR 758 : (1999) 82 FLR 695 : (2001) 3 LLJ 998
Constitution of India, 1950 — Article 19, 19(6), 19(I)Industrial Disputes Act, 1947 — Section 10, 10(3)
High Courts02 Nov 1998Allowed
Mustaqeem @ Md. Mustaqeem and Others Vs Akhilesh Kumar and Others
Patna High Court · (1999) 1 BLJR 417 : (1998) 3 PLJR 846
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)