High Courts25 Nov 1998Dismissed
Shri Rajendra Prasad Singh and Others Vs Life Insurance Corporation of India and Others
Patna High Court · (1999) 1 BLJR 431
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471, 511
COURT ARCHIVE
Patna High Court judgments, 1998
864 judgments · page 5 of 44
High Courts25 Nov 1998Dismissed
Bhuneshwar Prasad Singh Vs The Chairman, Bihar State Electricity Board and Others
Patna High Court · (1999) 1 PLJR 490
Constitution of India, 1950 — Article 226
High Courts24 Nov 1998Allowed
Ramadhar Singh and Others Vs Sheo Prasad Singh and Others
Patna High Court · (1999) 1 PLJR 164
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts24 Nov 1998Dismissed
Ramashray Singh and Another Vs Hare Krishna Sharma and Others
Patna High Court · (1999) 1 PLJR 158
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Specific Relief Act, 1963 — Section 34, 5, 6, 6(4)
High Courts24 Nov 1998Allowed
Ragho Pandey and Others Vs Rajendra Tiwary
Patna High Court · (1999) 1 PLJR 157
High Courts24 Nov 1998Allowed
Bihar State Financial Corporation Ltd. and Others Vs Suresh Kumar Das and Another
Patna High Court · (1999) 1 PLJR 41
State Financial Corporations Act, 1951 — Section 29
High Courts24 Nov 1998
Most. Ganesh Devi and Others Vs Intaf Ansari and Another
Patna High Court · (1999) 1 PLJR 181
Civil Procedure Code, 1908 (CPC) — Section 47Specific Relief Act, 1963 — Section 28
High Courts24 Nov 1998
Bhupal Kumar Haldar Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 355
High Courts20 Nov 1998Allowed
Bishundeo Prasad Vidyarthi Vs The State of Bihar and Shri Raghuvansh Prasad Singh
Patna High Court · (1999) 1 PLJR 393
Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Penal Code, 1860 (IPC) — Section 403, 406, 408
High Courts20 Nov 1998Dismissed
Rameshwar Jha and Anil Kumar Verma Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 84
Constitution of India, 1950 — Article 226
High Courts20 Nov 1998Allowed
Bhola Sah and Others Vs Prithivi Raj Prasad and Others
Patna High Court · (1999) 1 PLJR 191
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Nov 1998Allowed
Ramji Singh and Others Vs Sukhdeo Sharma and Others
Patna High Court · (1999) 1 PLJR 89
Limitation Act, 1908 — Article 144
High Courts20 Nov 1998Allowed
Ganesh Ojha Vs Bainath Rai and Others
Patna High Court · (1999) 1 PLJR 141
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts20 Nov 1998Allowed
Sarbanand Paswan Vs Mahendra Prasad Singh and Others
Patna High Court · AIR 1999 Patna 108 : (1999) 47 BLJR 300 : (1999) 4 CivCC 128 : (1999) 1 PLJR 118
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts20 Nov 1998Allowed
Smt. Vidya Devi Sinha and Others Vs State of Bihar and Others
Patna High Court · (1999) 1 BLJR 420 : (1999) 1 PLJR 143
Bihar and Orissa Municipal Act, 1922 — Section 115(2), 123, 123(2)
High Courts20 Nov 1998Dismissed
Debeshwar Lal Karan and Others Vs Bihar State Electricity Board and Others
Patna High Court · (1999) 1 PLJR 186
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 3, 5, 79
High Courts20 Nov 1998Allowed
Sunita Kumari Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 77
High Courts19 Nov 1998Dismissed
Tata Iron and Steel Co. Ltd. Vs The State of Bihar and Others
Patna High Court · (1999) 1 BLJR 314 : (1999) 1 PLJR 309
Constitution of India, 1950 — Article 226
High Courts19 Nov 1998Dismissed
Subodh Kumar @ Subodh Kr. Gupta Vs Sita Ram Prasad and Others
Patna High Court · (1998) 11 PAT CK 0011
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14(8)Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts18 Nov 1998Dismissed
Brij Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 51