High Courts02 Dec 1998
Ahmad Hussain Ansari and Others Vs The North Bihar Industrial Area Development Authority and Another
Patna High Court · (1999) 1 BLJR 341
COURT ARCHIVE
Patna High Court judgments, 1998
864 judgments · page 4 of 44
High Courts02 Dec 1998Allowed
Ravindra Prasad @ Ravindra Singh Vs Raja Ram Shah @ Rajaram Halwai and Another
Patna High Court · (1999) 1 BLJR 327
High Courts02 Dec 1998
Md. Firoz @ Afroj Alam Vs State of Bihar
Patna High Court · (1999) 1 BLJR 304 : (1999) 1 PLJR 179
Penal Code, 1860 (IPC) — Section 120B, 392, 394, 395
High Courts02 Dec 1998Dismissed
Shyam Narayan Kumar and Another Vs Pandit Kumar and Others
Patna High Court · (1999) 1 PLJR 204
Civil Procedure Code, 1908 (CPC) — Section 100Suits Valuation Act, 1887 — Section 11
High Courts02 Dec 1998Dismissed
Steel India Vs The State of Bihar and Others
Patna High Court · (1999) 2 BLJR 942 : (1999) 1 PLJR 586
Constitution of India, 1950 — Article 226
High Courts01 Dec 1998Allowed
Ram Babu Kumhar Vs State of Bihar
Patna High Court · (1999) 1 BLJR 464 : (1999) 1 PLJR 192
Evidence Act, 1872 — Section 27, 28Penal Code, 1860 (IPC) — Section 201, 302
High Courts01 Dec 1998
Rana Gajendra Prasad Singh Vs The Union of India (UOI) and Others
Patna High Court · (1999) 1 BLJR 371
Fundamental Rules — Rule 53(2)
High Courts27 Nov 1998
National Insurance Company Ltd. Vs Bhagmani Devi and Others
Patna High Court · (1999) 1 PLJR 615
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 27Motor Vehicles Act, 1939 — Section 95(2)
High Courts27 Nov 1998Allowed
Ranjit Sahay Jamuar and Another Vs State of Bihar and Others
Patna High Court · (1999) 1 PLJR 272
Bihar Financial Rules — Rule 74Bihar Service Code, 1952 — Rule 58
High Courts27 Nov 1998
Arun Kumar Mukherjee Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 254
High Courts27 Nov 1998Dismissed
Motilal Khatik Vs Sonia Mahtain and Others
Patna High Court · (1999) 3 BLJR 1493
Hindu Succession Act, 1956 — Section 19, 6Specific Relief Act, 1963 — Section 34
High Courts26 Nov 1998Allowed
Jai Prakash Narain Mahto and Others Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 782
High Courts26 Nov 1998
Dhirendra Nath Saha Vs State of Bihar and Others
Patna High Court · (1999) 1 PLJR 391
High Courts26 Nov 1998
Quality and Others Vs Income Tax Officer and Another
Patna High Court · (1999) 98 CompCas 66 : (1999) 239 ITR 290 : (1999) 1 PLJR 550 : (1999) 107 TAXMAN 409
Income Tax Act, 1961 — Section 276C, 277, 278B
High Courts26 Nov 1998Dismissed
Chitrasen Sinku Vs Bijay Singh Soy and Others
Patna High Court · AIR 1999 Patna 86
Civil Procedure Code, 1908 (CPC) — Section 151Representation of the People Act, 1951 — Section 81, 86
High Courts26 Nov 1998
Shoiba Khatoon Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 304
High Courts26 Nov 1998Dismissed
The State of Bihar Vs Anardeyi Sethani and Others
Patna High Court · (1999) 1 PLJR 340
High Courts25 Nov 1998Allowed
State Bank of India Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 274
Bihar Shops and Establishments Act, 1953 — Section 26(2), 4(2)
High Courts25 Nov 1998Dismissed
J.L. Morison (India) Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1999) 1 BLJR 345
Constitution of India, 1950 — Article 226Infant Milk Substitutes, Feeding Bottles and Infant foods (Regulation of Production, Supply and Distribution) Act, 1992 — Section 11, 12, 14, 15, 16Prevention of Food Adulteration Act, 1954 — Section 2, 6, 9
High Courts25 Nov 1998Allowed
Sadanand Ram Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 69
Bihar Pension Rules, 1950 — Rule 32, 43Constitution of India, 1950 — Article 309