Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Motor Vehicles Act, 1939 — Section 92A, 92BMotor Vehicles Act, 1988 — Section 140, 140(1), 141, 173

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High Courts16 Dec 1998

Ankur Anand Vs State of Bihar and Others

Patna High Court · (1999) 1 PLJR 233

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High Courts16 Dec 1998Dismissed

Vishwanath Jha Vs Deputy Director, Census and Others

Patna High Court · (1999) 2 BLJR 1487 : (1999) 3 CivCC 717 : (1999) 1 PLJR 295

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts15 Dec 1998Allowed

Noor Mohammad @ Noor Mohamad Ansari Vs The State of Bihar

Patna High Court · (1999) 1 BLJR 533

Customs Act, 1962 — Section 104, 11, 110Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 23, 41, 42, 43

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High Courts15 Dec 1998

Mostt. Bachchi Devi and Others Vs The State of Bihar and Others

Patna High Court · (1999) 1 PLJR 521

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High Courts15 Dec 1998Dismissed

Akash Coke Industries Pvt. Limited Vs State of Bihar and Others

Patna High Court · (1999) 47 BLJR 945 : (2000) 118 STC 403

Bihar Finance Act, 1981 — Section 16(5), 16(9)Bihar Sales Tax Rules, 1983 — Rule 35Central Sales Tax Act, 1956 — Section 15, 6, 6(1A), 9(2A)

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High Courts14 Dec 1998

Devi Pandit, Naurangi Pandit and Guljari Prasad Vs The State of Bihar

Patna High Court · (1999) 1 PLJR 279

Criminal Procedure Code, 1973 (CrPC) — Section 133, 360Penal Code, 1860 (IPC) — Section 109, 144, 435

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High Courts12 Dec 1998Allowed

Oriental Insurance Company Ltd. Vs Shanti Devi and Others

Patna High Court · (1999) 1 PLJR 400

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High Courts11 Dec 1998Allowed

Chairman-cum-Managing Director, Central Coalfields Ltd. and Others Vs The State of Bihar and Others

Patna High Court · (1999) 1 PLJR 241

Consumer Protection Act, 1986 — Section 12, 2, 2(1)

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High Courts11 Dec 1998

Gulab Sain and Others Vs The State of Bihar and Others

Patna High Court · (1999) 1 PLJR 325

Criminal Procedure Code, 1973 (CrPC) — Section 157, 159Penal Code, 1860 (IPC) — Section 302, 390, 396

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High Courts11 Dec 1998

Mithilesh Singh and Another Vs The State of Bihar and Another

Patna High Court · (1999) 1 PLJR 305

Criminal Procedure Code, 1973 (CrPC) — Section 192Penal Code, 1860 (IPC) — Section 182, 211, 419, 420, 467

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High Courts11 Dec 1998

Smt. Savitri Devi and Another Vs Commissioner of Income Tax

Patna High Court · (2000) 2 PLJR 843

Income Tax Act, 1961 — Section 276C, 277

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High Courts11 Dec 1998Dismissed

State of Bihar Vs Tek Narayan Chauhan

Patna High Court · (1999) 1 PLJR 342

Criminal Procedure Code, 1973 (CrPC) — Section 313, 354(3)Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 30, 302

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High Courts10 Dec 1998

Raj Kishan and Company Vs The State of Bihar and Others

Patna High Court · (1999) 1 PLJR 803

Workmens Compensation Act, 1923 — Section 20(1), 20(2), 4, 47

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