High Courts03 Jul 1987Dismissed
Depta Tewari and Others Vs State of Bihar and Others
Patna High Court · (1987) PLJR 1037
Evidence Act, 1872 — Section 3
COURT ARCHIVE
Patna High Court judgments, 1987
329 judgments · page 8 of 17
High Courts03 Jul 1987
Jugal Mahato Vs State of Bihar and Others
Patna High Court · (1988) 36 BLJR 127 : (1988) PLJR 619
Chotanagpur Tenancy Act, 1908 — Section 46, 71A, 72
High Courts03 Jul 1987
Commissioner of Income Tax Vs Gopal Narain Singh
Patna High Court · (1987) 66 CTR 29 : (1988) 170 ITR 72 : (1988) 36 TAXMAN 54
Income Tax Act, 1961 — Section 256, 260
High Courts03 Jul 1987Dismissed
Ganga Ho Vs State of Bihar and Others
Patna High Court · AIR 1988 Patna 287 : (1988) PLJR 39
Chotanagpur Tenancy Act, 1908 — Section 1Evidence Act, 1872 — Section 114
High Courts03 Jul 1987
Brij Mohan Jha and Others Vs State of Bihar
Patna High Court · (1988) 36 BLJR 117
Penal Code, 1860 (IPC) — Section 114, 302
High Courts03 Jul 1987
Commissioner of Income Tax Vs M.N. Chatterjee
Patna High Court · (1988) 170 CTR 87 : (1987) 64 CTR 314 : (1988) 170 ITR 87 : (1987) 35 TAXMAN 219
Income Tax Act, 1961 — Section 271(1)
High Courts02 Jul 1987
Harendra Singh and Others Vs Rajendra Singh and Others
Patna High Court · (1988) 36 BLJR 510 : (1988) PLJR 602
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145
High Courts01 Jul 1987
Ram Deo Yadav and Others Vs State of Bihar
Patna High Court · (1988) CriLJ 1431
Criminal Procedure Code, 1973 (CrPC) — Section 294Penal Code, 1860 (IPC) — Section 32, 395, 60
High Courts30 Jun 1987
Commissioner of Income Tax Vs Bihar Cotton Mills Limited
Patna High Court · (1988) 170 ITR 290
Income Tax Act, 1961 — Section 148, 271(1)
High Courts30 Jun 1987
Controller of Estate Duty Vs P.K. Agarwalla
Patna High Court · (1988) 67 CTR 123 : (1988) 169 ITR 699 : (1987) 34 TAXMAN 445
Estate Duty Act, 1953 — Section 33(1), 34(1)
High Courts29 Jun 1987
Bhagwan Singh and Another Vs Babu Lal Singh and Another
Patna High Court · (1988) PLJR 295
Criminal Procedure Code, 1973 (CrPC) — Section 147, 147(3)
High Courts29 Jun 1987
Bhagwan Singh, and Another Vs Babu Lal Singh and Another
Patna High Court · (1988) PLJR 417
Criminal Procedure Code, 1973 (CrPC) — Section 147
High Courts27 May 1987Dismissed
Gajendra Swaroop Srivastava Vs Baleshwar Prasad Kesari
Patna High Court · (1987) PLJR 751
Criminal Procedure Code, 1973 (CrPC) — Section 107, 161, 190, 202, 203Penal Code, 1860 (IPC) — Section 190, 190(1), 190(1), 190(1)(b), 190(1)(c)
High Courts22 May 1987
Krishnadeo Mishra Vs The State of Bihar and others
Patna High Court · (1987) PLJR 854
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 3, 4, 5, 6, 7
High Courts22 May 1987Dismissed
Krishnadeo Misra Vs State of Bihar and Others
Patna High Court · AIR 1988 Patna 9 : (1987) 35 BLJR 784
High Courts21 May 1987
Ban Bihari Mahato and Others Vs The State of Bihar and Others
Patna High Court · (1988) PLJR 171
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 11A, 12
High Courts21 May 1987Allowed
Sk. Abdul Sattar Vs Sitaram Sah and Another
Patna High Court · AIR 1988 Patna 233 : (1988) PLJR 43
Bihar Money Lenders Act, 1974 — Section 12Transfer of Property Act, 1882 — Section 58
High Courts21 May 1987Dismissed
Gajendra Swaroop Srivastava Vs Baleshwar Prasad Kesari
Patna High Court · AIR 1988 Patna 15 : (1987) 35 BLJR 712
Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 200, 201, 202
High Courts20 May 1987
Commissioner of Income Tax Vs Central Alkusa Colliery Co.
Patna High Court · (1987) 66 CTR 225 : (1988) 170 ITR 178 : (1988) 36 TAXMAN 286
Income Tax Act, 1961 — Section 256(1)
High Courts20 May 1987
Commissioner of Income Tax Vs Malhotra Tractor Company
Patna High Court · (1987) 66 CTR 65 : (1988) 169 ITR 385
Income Tax Act, 1961 — Section 184(7)