COURT ARCHIVE

Patna High Court judgments, 1987

329 judgments · page 17 of 17

High Courts06 Jan 1987

Chandeshwar Prasad and Vs State of Bihar and Others

Patna High Court · AIR 1987 Patna 208 : (1987) 35 BLJR 318 : (1987) PLJR 159

Constitution of India, 1950 — Article 14

High Courts06 Jan 1987

Patna High Court · (1987) PLJR 1146

Constitution of India, 1950 — Article 15(4), 340, 341, 341(1), 342

High Courts05 Jan 1987

Patna High Court · (1987) PLJR 291

Civil Procedure Code, 1908 (CPC) — Section 47Electricity (Supply) Act, 1948 — Section 49, 50

High Courts05 Jan 1987

Patna High Court · AIR 1987 Patna 250 : (1987) 35 BLJR 415 : (1987) PLJR 291

Bihar Tenancy Act, 1885 — Section 103A, 103A(1), 103A(4), 104GBihar Tenancy Rules, 1886 — Rule 2, 63A

High Courts03 Jan 1987

Patna High Court · (1988) 36 BLJR 504 : (1988) PLJR 674

Civil Procedure Code, 1908 (CPC) — Section 2, 53, 96Land Acquisition Act, 1894 — Section 18, 3, 30, 49, 53Limitation Act, 1963 — Section 14, 5

High Courts03 Jan 1987

Patna High Court · AIR 1987 Patna 118 : (1987) 35 BLJR 292 : (1987) PLJR 154

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 45BPatna High Court Rules, 1916 — Rule 4, 5

High Courts03 Jan 1987Dismissed

Patna High Court · (1989) PLJR 473

Penal Code, 1860 (IPC) — Section 147, 307, 320, 323, 34

High Courts03 Jan 1987Dismissed

Patna High Court · (1987) PLJR 328

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A, 13(1), 13(2), 17, 18Civil Procedure Code, 1908 (CPC) — Section 9

High Courts02 Jan 1987

Patna High Court · (1987) 62 CTR 8 : (1987) 165 ITR 78

Income Tax Act, 1961 — Section 139(8), 154Income Tax Rules, 1962 — Rule 117A