High Courts17 Feb 1987Allowed
Sarju Mahto and 2 others Vs Bansraj Mahto
Patna High Court · (1987) PLJR 955
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
COURT ARCHIVE
Patna High Court judgments, 1987
329 judgments · page 16 of 17
High Courts12 Feb 1987Dismissed
Raj Mangal Prasad Vs University of Bihar and others
Patna High Court · (1987) PLJR 479
High Courts12 Feb 1987
Shayamdeo Singh and etc. Vs State of Bihar
Patna High Court · (1988) CriLJ 508 : (1987) PLJR 1003
Penal Code, 1860 (IPC) — Section 396
High Courts04 Feb 1987
Anurag Baitha Vs State of Bihar
Patna High Court · AIR 1987 Patna 274 : (1987) 35 BLJR 612 : (1987) PLJR 485
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 389, 4Patna High Court Rules, 1916 — Rule 17
High Courts30 Jan 1987Dismissed
Bhuneshwar Prasad Sharma Vs Smt. Suryamukhi Devi and Others
Patna High Court · (1989) 37 BLJR 214 : (1989) PLJR 186
Limitation Act, 1963 — Section 29Transfer of Property Act, 1882 — Section 53A, 58, 68
High Courts20 Jan 1987
Durge Prasad Vs The State of Bihar
Patna High Court · (1987) PLJR 364
Criminal Procedure Code, 1973 (CrPC) — Section 157(1), 173(8), 190, 437, 438Evidence Act, 1872 — Section 27
High Courts19 Jan 1987
Syed Wasi Imam Vs The Patna University and Others
Patna High Court · (1987) PLJR 609
High Courts16 Jan 1987Dismissed
Kapildeo Singh Vs State of Bihar and Others
Patna High Court · AIR 1987 Patna 122 : (1987) 35 BLJR 443 : (1987) PLJR 385 : (1987) 2 RCR(Criminal) 82
Arms Act, 1959 — Section 13, 13(2A), 14, 17(3), 17(4)
High Courts16 Jan 1987Dismissed
Ram Nath Rai and Others Vs State of Bihar
Patna High Court · (1987) 35 BLJR 698
Constitution of India, 1950 — Article 21Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 120B, 183, 3, 323, 332
High Courts16 Jan 1987
Ram Nath Roy and Vs The State of Bihar and Others
Patna High Court · (1988) CriLJ 324
Constitution of India, 1950 — Article 21Electricity Act, 1910 — Section 39, 44Penal Code, 1860 (IPC) — Section 120B, 188, 323, 332, 337
High Courts15 Jan 1987
Dr. Ramji Pandey and Others Vs State of Bihar and Others
Patna High Court · (1988) 36 BLJR 487 : (1988) PLJR 84
Constitution of India, 1950 — Article 14, 16, 162, 311Evidence Act, 1872 — Section 114
High Courts14 Jan 1987Dismissed
Bihar Water Development Corporation (Private) Ltd. Vs Batliboi and Company (Private) Ltd., and another
Patna High Court · (1987) PLJR 205
Arbitration Act, 1940 — Section 34
High Courts14 Jan 1987
Md. Alam and etc. Vs Gopal Singh and Others
Patna High Court · AIR 1987 Patna 156 : (1987) 35 BLJR 451 : (1987) PLJR 370
Suits Valuation Act, 1887 — Section 8
High Courts12 Jan 1987Dismissed
Ram Naresh Prasad Nirala Vs State of Bihar and Others
Patna High Court · AIR 1987 Patna 151 : (1987) 35 BLJR 433 : (1987) PLJR 341
High Courts12 Jan 1987Dismissed
M/s Usha Martin Black Ltd. and Another Vs Union of India and Others
Patna High Court · (1987) PLJR 943
Constitution of India, 1950 — Article 226, 366(12)Finance Act, 1978 — Section 36
High Courts12 Jan 1987Allowed
Devendra Choudhary, Sanjiwan Choudhary, and Navin Choudhary Vs The State of Bihar
Patna High Court · (1987) PLJR 734
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts12 Jan 1987Dismissed
Jaggarnath Singh and Another Vs Laxmi Singh and Others
Patna High Court · AIR 1988 Patna 296
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, Order 1 Rule 9, 100
High Courts09 Jan 1987Dismissed
Jokhan Rai Vs Baikunth Singh
Patna High Court · AIR 1987 Patna 133 : (1987) 35 BLJR 298 : (1987) PLJR 172
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, 96Limitation Act, 1963 — Article 136
High Courts08 Jan 1987
Ram Bali Thakur and Others Vs State of Bihar
Patna High Court · (1987) 01 PAT CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 148, 201, 302, 34, 452
High Courts07 Jan 1987Allowed
Ranjit Singh Vs State of Bihar and Others
Patna High Court · AIR 1987 Patna 138 : (1987) 35 BLJR 533 : (1987) PLJR 230
Bengal Ferries Act, 1885 — Section 10, 15, 5, 6, 7Bihar Land Reforms Act, 1950 — Section 4Constitution of India, 1950 — Article 162, 226