High Courts13 May 1987
COMMISSIONER OF Income Tax Vs MOHAN LAL AGRAWALA.
Patna High Court · (1987) 167 ITR 825
Income Tax Act, 1961 — Section 148, 256, 260, 271
COURT ARCHIVE
Patna High Court judgments, 1987
329 judgments · page 10 of 17
High Courts12 May 1987
Daudwa Uraon and Another Vs Karueluous Uraon and Others
Patna High Court · (1988) PLJR 603
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Hindu Succession Act, 1956 — Section 2(2)
High Courts12 May 1987
Commissioner of Wealth Tax Vs Jagdish Singh Sekhar
Patna High Court · (1987) 63 CTR 247 : (1987) 167 ITR 558 : (1987) 34 TAXMAN 343
Wealth Tax Act, 1957 — Section 5(1)
High Courts12 May 1987
Commissioner of Income Tax Vs H.D. Agarwala and Sons and S.K. Sahana and Sons Ltd.
Patna High Court · (1987) 65 CTR 234 : (1988) 169 ITR 617 : (1987) 33 TAXMAN 62
Income Tax Act, 1961 — Section 28
High Courts12 May 1987
M/s. Star Printing Press Vs M/s. Bharat Coking Coal Ltd
Patna High Court · (1988) PLJR 391
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 5Sales of Goods Act, 1930 — Section 61
High Courts11 May 1987
Commissioner of Income Tax Vs Associated Engineering Co.
Patna High Court · (1987) 63 CTR 222 : (1988) 169 ITR 372 : (1987) 34 TAXMAN 337
Income Tax Act, 1961 — Section 184(7), 187(2), 246
High Courts11 May 1987
Jaiswal Ceramic Industries Vs Commissioner of Income Tax
Patna High Court · (1987) 65 CTR 197 : (1988) 169 ITR 454 : (1987) 33 TAXMAN 204
Income Tax Act, 1961 — Section 10, 145, 256, 28, 29
High Courts08 May 1987Allowed
Dr. Anant Mohan Das Vs The Director General of Health Services and Others
Patna High Court · (1987) PLJR 1027
High Courts08 May 1987Allowed
Jagdish Pandey Vs Ramdeo Rai @ Ramdeo Ahir
Patna High Court · (1987) PLJR 947
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204Penal Code, 1860 (IPC) — Section 307, 325, 418, 457, 506
High Courts07 May 1987
Bechan Mahto and Others Vs State of Bihar and Another
Patna High Court · (1988) CriLJ 1426 : (1988) PLJR 384
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 397
High Courts07 May 1987Allowed
Ashrafi Rai Vs The Union of India and two Others
Patna High Court · (1987) PLJR 971
Constitution of India, 1950 — Article 215, 225
High Courts07 May 1987
Mangru Singh and Another Vs State of Bihar
Patna High Court · (1988) 36 BLJR 182
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 109, 114, 300, 302, 304
High Courts06 May 1987Allowed
M/s. B.K. Sinha and R.K. Sinha Vs The State of Bihar and Others
Patna High Court · (1987) PLJR 920
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21
High Courts05 May 1987
Mahendra Banrait and Others Vs State of Bihar
Patna High Court · (1988) 36 BLJR 235 : (1988) PLJR 110
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts04 May 1987Allowed
Rajendra Mahto Vs Hari Narayan Mahto
Patna High Court · (1989) PLJR 489
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14, 14(4)
High Courts04 May 1987
Mohan Lal Agarwalla Vs State of Bihar and Another
Patna High Court · (1987) 65 CTR 278 : (1987) 167 ITR 184 : (1987) 34 TAXMAN 465
Income Tax Act, 1961 — Section 276C, 277, 279, 279(1)
High Courts04 May 1987
MOHAN LAL AGARWALLA Vs STATE OF BIHAR AND ANOTHER.
Patna High Court · (1987) 65 CTR 278 : (1987) 167 ITR 184 : (1987) 34 TAXMAN 465
Income Tax Act, 1961 — Section 148, 275A, 276A, 276AA, 276B
High Courts01 May 1987
Binda Mahto and Others Vs State of Bihar
Patna High Court · (1988) 36 BLJR 255
Penal Code, 1860 (IPC) — Section 148, 149, 302, 324
High Courts01 May 1987Allowed
Ram Kumar Keshri and Others Vs Lakhichand Kuer
Patna High Court · (1987) PLJR 644
High Courts29 Apr 1987Allowed
Dinanath Sonar Vs Ramji Prasad Keshri
Patna High Court · (1987) PLJR 647
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1), 11(1)(c), 11(1)(e), 14