High Courts22 Mar 1977Allowed
Shanta Devi Vs The State of Bihar and Others
Patna High Court · AIR 1977 Patna 268 : (1977) 25 BLJR 286
Constitution of India, 1950 — Article 226Hindu Succession Act, 1956 — Section 8
COURT ARCHIVE
Patna High Court judgments, 1977
213 judgments · page 9 of 11
High Courts17 Mar 1977Dismissed
Deo Kumar Rai and Others Vs State of Bihar
Patna High Court · (1978) 26 BLJR 810
Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 173, 190, 482Penal Code, 1860 (IPC) — Section 307, 323, 326, 34
High Courts16 Mar 1977Dismissed
Rajdeo Pandey and Others Vs Rijhan Pandey and Others
Patna High Court · AIR 1977 Patna 245 : (1978) 26 BLJR 189
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts15 Mar 1977Partly Allowed
Loknath Goenka Vs Municipal Commissioners of the Samastipur Municipality and Others
Patna High Court · AIR 1977 Patna 213 : (1977) 10 PLJR 541
Bihar and Orissa Municipal Act, 1922 — Section 179, 180, 191, 196, 197Constitution of India, 1950 — Article 226(1)
High Courts14 Mar 1977
Bhola Prasad Vs The State
Patna High Court · (1977) CriLJ 1596
Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 406, 407Penal Code, 1860 (IPC) — Section 409, 477A
High Courts11 Mar 1977
Rajeshwar Prasad and Another Vs Sita Ram Marwari and Others
Patna High Court · AIR 1977 Patna 247
Evidence Act, 1872 — Section 116
High Courts02 Mar 1977Dismissed
Ramdip Sharma and Others Vs Baldeo Singh
Patna High Court · AIR 1977 Patna 234 : (1977) 25 BLJR 308
Evidence Act, 1872 — Section 91, 92
High Courts01 Mar 1977Dismissed
Prafulla Kumar Bose Vs Suresh Kumar Vinod Kumar Lal Poddar and Others
Patna High Court · (1978) ACJ 123 : AIR 1977 Patna 248
Motor Vehicles Act, 1939 — Section 110, 110A
High Courts28 Feb 1977Dismissed
Shri Ram Ashish Singh No. II and Another Vs Union of India and Others
Patna High Court · (1977) PLJR 582
Constitution of India, 1950 — Article 311
High Courts28 Feb 1977Allowed
Jitu Ram and Others Vs Rameshwar Mali and Others
Patna High Court · AIR 1977 Patna 246
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts24 Feb 1977
Gopal Upadhya and Another Vs Vishwanath Pathak and Others
Patna High Court · (1977) CriLJ 1762
Penal Code, 1860 (IPC) — Section 188
High Courts23 Feb 1977Allowed
Sarju Merandy and Others Vs State of Bihar
Patna High Court · (1978) 26 BLJR 267
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84
High Courts23 Feb 1977
Surju Marandi and Another Vs The State of Bihar
Patna High Court · (1977) CriLJ 1765
Criminal Procedure Code, 1973 (CrPC) — Section 464, 465, 84Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84
High Courts23 Feb 1977
Ritlal Choudhary and Others Vs District Magistrate and Others
Patna High Court · (1977) 25 BLJR 581
Transfer of Property Act, 1882 — Section 106, 116
High Courts21 Feb 1977
Anis Ahmad and Others Vs Shabbir Ahmad @ Zakhi and Others
Patna High Court · (1977) 25 BLJR 164
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109
High Courts21 Feb 1977Allowed
Ishri Gope Vs Krishna Kumari Devi and Others
Patna High Court · (1978) 26 BLJR 220
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts19 Feb 1977
Messrs Shriram Bearings Ltd. Vs The Employees'' State Insurance Corporation and Others
Patna High Court · (1977) PLJR 457
Constitution of India, 1950 — Article 226, 226(1)Insurance Act, 1938 — Section 15, 2(22), 3, 4, 74Revenue Recovery Act, 1890 — Section 5
High Courts17 Feb 1977Allowed
Ramjiban Shah and Another Vs The State of Bihar and Another
Patna High Court · AIR 1977 Patna 269
Constitution of India, 1950 — Article 226
High Courts15 Feb 1977Allowed
Satyanarayan Yadav Vs The State of Bihar
Patna High Court · (1977) PLJR 515
Criminal Procedure Code, 1973 (CrPC) — Section 116, 126, 133, 133(1), 137Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 380
High Courts10 Feb 1977Dismissed
Harinath Prasad Vs The State of Bihar and Others
Patna High Court · AIR 1977 Patna 305 : (1978) 26 BLJR 212 : (1977) 10 PLJR 533
Constitution of India, 1950 — Article 12, 226(1)