COURT ARCHIVE

Patna High Court judgments, 1977

213 judgments · page 7 of 11

High Courts18 May 1977Allowed

Nageshwar Prasad Singh Vs State of Bihar and Others

Patna High Court · (1977) 25 BLJR 493

Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 190, 192, 2, 200, 201Penal Code, 1860 (IPC) — Section 202, 352, 500, 504

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High Courts18 May 1977

Rajeshwar Prasad Jaiswal Vs Bikram Singh and Others

Patna High Court · (1978) 26 BLJR 18

Industrial Disputes Act, 1947 — Section 25F, 25FFF

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High Courts18 May 1977Allowed

Madan Mohan Missir and Others Vs Pt. Girdharan Prasad Missir and Others

Patna High Court · AIR 1978 Patna 80

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4

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High Courts17 May 1977Dismissed

Karimullah Khan and Others Vs Champa Khojwa and Others

Patna High Court · (1977) 25 BLJR 571

Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 11Criminal Procedure Code, 1973 (CrPC) — Section 144, 145

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High Courts16 May 1977

Bijali Thakur and Others Vs Rameshwar Thakur and Others

Patna High Court · (1977) PLJR 410

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 10A, 11, 12, 12ACriminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts12 May 1977

Bajrang Rai and Others Vs Ismail Mian and Others

Patna High Court · AIR 1978 Patna 339 : (1978) 26 BLJR 497

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, Order 41 Rule 27, Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 9

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High Courts11 May 1977Allowed

Shree Sheo Shanker Singh Vs The State of Bihar and Others

Patna High Court · (1978) 26 BLJR 94

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226

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High Courts06 May 1977Allowed

Sarat Chandra Ghosh (Private) Ltd. and Others Vs State of Bihar

Patna High Court · (1978) 48 CompCas 94

Companies Act, 1956 — Section 162, 162(1), 220, 220(1)

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High Courts06 May 1977Dismissed

Bishwanath Prasad Vs Smt. Shanti Devi

Patna High Court · AIR 1978 Patna 10

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ACivil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 106

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High Courts03 May 1977Dismissed