High Courts09 Feb 1977Dismissed
Gopilal Jain and Others Vs State of Bihar and Others
Patna High Court · AIR 1977 Patna 280
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 1977
213 judgments · page 10 of 11
High Courts08 Feb 1977
Shreeyest Nandan Singh and Others Vs The State of Bihar and Another
Patna High Court · (1977) CriLJ 1597
Criminal Procedure Code, 1973 (CrPC) — Section 168, 170, 173, 190, 36Penal Code, 1860 (IPC) — Section 144, 448Prevention of Corruption Act, 1988 — Section 4, 5
High Courts08 Feb 1977
Mohammad Shafiuddin and Another Vs Bibi Najma and Others
Patna High Court · (1977) 25 BLJR 555
Evidence Act, 1872 — Section 114, 32, 50
High Courts08 Feb 1977Dismissed
Kalpnana Choudhary and Another Vs Debi Dayal Choudhari and Others
Patna High Court · (1977) 25 BLJR 152
High Courts04 Feb 1977Dismissed
Janeshwar Singh Vs Talkeshwar Singh
Patna High Court · AIR 1977 Patna 237
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Feb 1977Dismissed
Mangal Thakur Vs Sundar Bhagat
Patna High Court · AIR 1977 Patna 282 : (1978) 26 BLJR 93
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3)
High Courts03 Feb 1977Allowed
Bhangi Bhagat Vs Ramayan Dubey and Others
Patna High Court · (1978) 26 BLJR 341
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 27(1)Civil Procedure Code, 1908 (CPC) — Section 66(1)
High Courts03 Feb 1977Dismissed
Kalpana Choudhury and Another Vs Debi Dayal Choudhary and Others
Patna High Court · AIR 1977 Patna 198
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts29 Jan 1977
Balgovind Prasad and Another Vs Deputy Commissioner-Cum-District Magistrate, Singhbhum at Chaibasa and 4 Others
Patna High Court · (1988) PLJR 204
Constitution of India, 1950 — Article 226, 227Defence of India Act, 1971 — Section 23(1)
High Courts29 Jan 1977Allowed
Chandrasekhar Prasad Choudhary Vs The State of Bihar and Others
Patna High Court · AIR 1977 Patna 217 : (1977) 10 PLJR 404
Land Acquisition Act, 1894 — Section 4
High Courts29 Jan 1977Dismissed
Sheobachan Giri and Another Vs The State of Bihar and Others
Patna High Court · AIR 1977 Patna 239 : (1977) 10 PLJR 487
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 4
High Courts29 Jan 1977Dismissed
The Bihar State Board of Religious Trust Vs Rameshrey Prasad Choudhary
Patna High Court · AIR 1977 Patna 272 : (1978) 26 BLJR 234
Limitation Act, 1963 — Section 5
High Courts29 Jan 1977Allowed
Kashi Nath Rai Vs Mahadeo Rai and Others
Patna High Court · AIR 1977 Patna 199 : (1977) 25 BLJR 175
Hindu Adoptions and Maintenance Act, 1956 — Section 11
High Courts28 Jan 1977Dismissed
Uma Devi Vs Raktoo Thakur and Others
Patna High Court · AIR 1977 Patna 311
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts27 Jan 1977
Suryadeo Singh and Others Vs Deputy Collector, Land Reforms and Others
Patna High Court · (1977) 25 BLJR 149 : (1977) 10 PLJR 465
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 22(1)Bihar Tenancy Act, 1885 — Section 48E, 48E(3)
High Courts27 Jan 1977Allowed
A.H. Wheeler and Co. Pvt. Ltd. Vs Paras Nath Pandey
Patna High Court · (1977) 25 BLJR 394
Contract Act, 1872 — Section 23, 28
High Courts21 Jan 1977
Veena Theatres Vs Union of India (UOI) and Others
Patna High Court · (1977) 25 BLJR 154 : (1977) 109 ITR 748 : (1977) 10 PLJR 477
Income Tax Act, 1961 — Section 139, 139(4), 154
High Courts21 Jan 1977Dismissed
Surendra Singh and Others Vs State of Bihar and Others
Patna High Court · (1977) 25 BLJR 171 : (1977) 10 PLJR 556
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 207General Clauses Act, 1897 — Section 6Penal Code, 1860 (IPC) — Section 302
High Courts18 Jan 1977
Narsingh Lal Daga and Another Vs The State
Patna High Court · (1977) CriLJ 1776
Essential Commodities Act, 1955 — Section 7
High Courts17 Jan 1977Dismissed
Maheshwar Singh and Others Vs Mahendra Singh
Patna High Court · (1977) PLJR 56
Criminal Procedure Code, 1973 (CrPC) — Section 192, 192(1), 201, 484(2)