High Courts04 Jan 1975Allowed
Official Liquidator, Navarashtra Publishing Co. Ltd. (in liquidation) Vs Ashok Kumar and Another
Patna High Court · (1976) 46 CompCas 572
Companies Act, 1956 — Section 543, 543(1)
COURT ARCHIVE
Patna High Court judgments, 1975
161 judgments · page 9 of 9