High Courts30 Jan 1975Partly Allowed
Suresh Singh Vs The State of Bihar and Others
Patna High Court · AIR 1976 Patna 98
Constitution of India, 1950 — Article 226, 227Drugs and Cosmetics Rules, 1945 — Rule 49
COURT ARCHIVE
Patna High Court judgments, 1975
161 judgments · page 8 of 9
High Courts30 Jan 1975Dismissed
Deopato Kuer and Others Vs Kamal Prasad Singh
Patna High Court · AIR 1976 Patna 18
Evidence Act, 1872 — Section 91Transfer of Property Act, 1882 — Section 60, 83
High Courts29 Jan 1975Dismissed
Nand Kumar Singh Vs Murat Nath Singh and Others
Patna High Court · AIR 1975 Patna 270
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 226, 227
High Courts29 Jan 1975Allowed
Shanti Pada Ganguli Vs The Union of India (UOI) and Others
Patna High Court · AIR 1976 Patna 74
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 13, 11, 80
High Courts29 Jan 1975Dismissed
Ganesh Lal Sonar Vs Mohammad Ismail and Another
Patna High Court · AIR 1976 Patna 223
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 11AEvidence Act, 1872 — Section 115Limitation Act, 1877 — Section 24
High Courts28 Jan 1975
Raja Lal Singh and Others Vs Ram Prasad Singh and Another
Patna High Court · (1975) CriLJ 1268
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145
High Courts28 Jan 1975Dismissed
Tirthmal Vs The Union of India(UOI) and Others
Patna High Court · AIR 1976 Patna 169 : (1976) 9 PLJR 158
Railways Act, 1890 — Section 74(3), 76F
High Courts28 Jan 1975Allowed
Chandra Dhan Singh Vs The State of Bihar and Others
Patna High Court · AIR 1976 Patna 15
Arbitration Act, 1940 — Section 2Constitution of India, 1950 — Article 299(1)
High Courts22 Jan 1975
Bikrama Sah Vs Bishwanath Sah and Another
Patna High Court · (1975) CriLJ 1691 : (1975) 8 PLJR 520 : (1975) PLJR 520
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Factories Act, 1948 — Section 106Limitation Act, 1963 — Section 12, 29
High Courts22 Jan 1975
Chandra Kishore Jha etc. Vs The State of Bihar
Patna High Court · (1975) CriLJ 1939
Civil Procedure Code, 1908 (CPC) — Section 151Penal Code, 1860 (IPC) — Section 120B, 191, 192, 193, 194
High Courts20 Jan 1975
Ram Prasad Sao Vs The State of Bihar
Patna High Court · (1976) CriLJ 651 : (1975) 8 PLJR 363 : (1975) PLJR 363
Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 16
High Courts20 Jan 1975Dismissed
Gyan Das Shaw and Others Vs The State of Bihar and Another
Patna High Court · AIR 1975 Patna 320
Land Acquisition Act, 1894 — Section 17(1), 17(4)
High Courts20 Jan 1975
Nirad Kumar Sarkar Vs Union of India(UOI) and Others
Patna High Court · (1977) 2 LLJ 21 : (1975) 8 PLJR 432 : (1975) PLJR 432
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 16, 226, 227, 311Copper Corporation (Acquisition of Undertaking) Act, 1972 — Section 4, 5, 6, 9
High Courts17 Jan 1975Dismissed
Gulzar Main and others Vs Sarjug Mahto
Patna High Court · (1975) 9 PLJR 262
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts16 Jan 1975
Ramshrishta Singh Vs The State of Bihar
Patna High Court · (1976) CriLJ 38
Railway Property (Unlawful Possession) Act, 1966 — Section 11, 2, 3
High Courts16 Jan 1975Dismissed
Ram Sagar Singh Vs Yogendra Narain Pd. Singh and Others
Patna High Court · AIR 1975 Patna 239 : (1976) 9 PLJR 81
Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 128, 140
High Courts16 Jan 1975Allowed
Abanindra Nath Das Vs The State of Bihar and Others
Patna High Court · AIR 1976 Patna 22 : (1975) 9 PLJR 106 : (1975) PLJR 106
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(2)
High Courts15 Jan 1975Allowed
Ram Bahal Singh and Others Vs Chhote Narain Singh and Others
Patna High Court · AIR 1975 Patna 241 : (1975) 8 PLJR 438 : (1975) PLJR 438
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 17, 17(2), 43Constitution of India, 1950 — Article 226, 227
High Courts14 Jan 1975
Commissioner of Income Tax Vs Sitaram Bhagwandas
Patna High Court · (1976) 102 ITR 560
Income Tax Act, 1961 — Section 184(7)
High Courts09 Jan 1975Dismissed
Setho Das and Another Vs Paro Devi and Others
Patna High Court · AIR 1975 Patna 351
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3, 115, 18(3)Constitution of India, 1950 — Article 226, 227