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Patna High Court judgments, 1975

161 judgments · page 7 of 9

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High Courts03 Mar 1975Allowed

Ram Shankar Kumar Vs Gopal Prasad Singh and Others

Patna High Court · AIR 1976 Patna 286

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 9, 151
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High Courts28 Feb 1975

Madanlal Chandak and Another Vs The State of Bihar and Others

Patna High Court · (1975) CriLJ 1821

Beedi and Cigar Workers (Conditions of Employment) Act, 1966 — Section 44Constitution of India, 1950 — Article 226, 227Contract Labour (Regulation and Abolition) Act, 1970 — Section 35
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High Courts27 Feb 1975Partly Allowed

The Union of India (UOI) and Another Vs Karanpura Development Co. Ltd.

Patna High Court · AIR 1976 Patna 121

Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 13, 13(1), 13(2), 13(4), 16
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High Courts27 Feb 1975

Suleman Mian Vs The State

Patna High Court · (1976) CriLJ 430

Prevention of Food Adulteration Act, 1954 — Section 12, 15, 16, 2, 20
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High Courts26 Feb 1975

Dulhin Mahesari Devi Vs Dulhin Jahari Devi and Others

Patna High Court · AIR 1976 Patna 8

Court Fees Act, 1870 — Section 10, 12
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High Courts24 Feb 1975

Basant Lal Sah Vs Divisional Mechanical Engineer, (C.W.) N.E. Ry.

Patna High Court · (1977) 2 LLJ 154

Constitution of India, 1950 — Article 14, 226, 227, 311Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25H, 2A
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High Courts24 Feb 1975Dismissed

K.K. Sukhani Vs Union of India(UOI)

Patna High Court · (1999) 110 ELT 505

Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 105, 110(1), 110(2), 113, 114
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High Courts24 Feb 1975

Uma Shankar Vidyarthi and Another Vs The State of Bihar and Another

Patna High Court · (1975) CriLJ 1954

Penal Code, 1860 (IPC) — Section 323
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High Courts21 Feb 1975Dismissed

Arvind Chandra Singh and Another Vs The State of Bihar and Others

Patna High Court · AIR 1975 Patna 234

Bengal Ferries Act, 1885 — Section 9
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High Courts21 Feb 1975Dismissed

Tarni Prasad Sinha Vs Lachuman Sahu

Patna High Court · AIR 1976 Patna 69 : (1976) 9 PLJR 97

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 100Suits Valuation Act, 1887 — Section 11
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High Courts20 Feb 1975

Additional Commissioner of Income Tax Vs S. Surjit Singh

Patna High Court · (1975) 101 ITR 433

Income Tax Act, 1961 — Section 256Limitation Act, 1963 — Article 120
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High Courts18 Feb 1975Partly Allowed

Sheo Prasad Santhelia and Another Vs State of Bihar and Others

Patna High Court · AIR 1975 Patna 321 : (1975) 8 PLJR 368 : (1975) PLJR 368

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 80Contract Act, 1872 — Section 70Limitation Act, 1908 — Article 26, 64
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High Courts14 Feb 1975

Commissioner of Income Tax Vs Sri Bihariji Mills Ltd.

Patna High Court · (1976) 103 ITR 599

Income Tax Act, 1922 — Section 34(1)
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High Courts13 Feb 1975

Jhaverbhai Patel Vs Commissioner of Income Tax

Patna High Court · (1976) 103 ITR 728

Income Tax Act, 1961 — Section 147(a), 147(b), 256(1)
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High Courts11 Feb 1975Dismissed

Rajindra Prasad Sinha Vs Karam Chand Thapar and Co. (Coal Sales) Ltd.

Patna High Court · AIR 1975 Patna 265 : (1977) 10 PLJR 130

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, 47
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High Courts10 Feb 1975

Mst. Kauleshari and Others Vs Binda and Others

Patna High Court · (1976) CriLJ 649

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
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High Courts10 Feb 1975Dismissed

Gangotri Prasad Narain Sinha and Another Vs Bihar State Road Transport Appellate Tribunal and Others

Patna High Court · AIR 1975 Patna 349

Bihar Motor Vehicles Rules, 1992 — Rule 68Limitation Act, 1963 — Section 5Motor Vehicles Act, 1939 — Section 48(3)
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High Courts07 Feb 1975Allowed

Most. Kishuni Devi Vs Gauri Shankar Didwania

Patna High Court · AIR 1976 Patna 247

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 6, 24
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High Courts07 Feb 1975Dismissed

Janki Singh Vs The Collector of Central Excise and Others

Patna High Court · AIR 1976 Patna 9 : (1976) 9 PLJR 71

Defence of India Rules, 1962 — Rule 126HH(8), 126L(13)
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High Courts03 Feb 1975Dismissed

Amarnath Singh and Others Vs Phulwa Devi and Another

Patna High Court · AIR 1976 Patna 14

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