High Courts14 Jul 1975

Parmjit Singh Bedi Vs Dhaneshwar Sah

Patna High Court · (1976) CriLJ 1131 : (1975) 8 PLJR 488 : (1975) PLJR 488

Criminal Procedure Code, 1973 (CrPC) — Section 197, 399, 482Penal Code, 1860 (IPC) — Section 323, 341, 342, 500, 95Railway Property (Unlawful Possession) Act, 1966 — Section 8