High Courts19 Nov 1975Dismissed
Abdul Latif and Another Vs Mahadeo Lal and Others
Patna High Court · AIR 1976 Patna 229 : (1976) 9 PLJR 175
Specific Relief Act, 1963 — Section 38
COURT ARCHIVE
Patna High Court judgments, 1975
161 judgments · page 2 of 9
High Courts19 Nov 1975Allowed
Messrs Speedcrafts Private Ltd. Vs The District Magistrate and Others
Patna High Court · (1975) 9 PLJR 248
Defence of India Act, 1971 — Section 23(1)State Financial Corporations Act, 1951 — Section 29Transfer of Property Act, 1882 — Section 69
High Courts18 Nov 1975Dismissed
Himabhai Amin Vs H.D. Dave
Patna High Court · AIR 1976 Patna 177
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 13, 4Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts18 Nov 1975Allowed
Speedcrafts Pvt. Ltd. Vs The Dist. Magistrate and Others
Patna High Court · AIR 1976 Patna 129 : (1976) 9 PLJR 248
Defence of India Act, 1971 — Section 23, 29, 30
High Courts18 Nov 1975
Indian Copper Corporation Ltd. Vs Commissioner of Income Tax
Patna High Court · (1977) 110 ITR 434
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts13 Nov 1975Allowed
Din Dayal Singh Vs The Bihar State Co-operative Marketing Union Ltd.
Patna High Court · AIR 1976 Patna 179 : (1975) 9 PLJR 130 : (1975) PLJR 130
High Courts07 Nov 1975Dismissed
Sheopujan Tanto and Another Vs Bhanu Tanto
Patna High Court · AIR 1976 Patna 395
Specific Relief Act, 1963 — Section 16Transfer of Property Act, 1882 — Section 54
High Courts06 Nov 1975Dismissed
Nageshwar Singh Vs State of Bihar and Others
Patna High Court · (1977) 25 BLJR 222
Constitution of India, 1950 — Article 311
High Courts06 Nov 1975Allowed
Jadu Sah Vs The District Supply Officer and Others
Patna High Court · AIR 1976 Patna 133
Essential Commodities Act, 1955 — Section 3(2)
High Courts31 Oct 1975Allowed
Ram Charan Prasad Vs The State of Bihar and Another
Patna High Court · AIR 1976 Patna 182
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(2)Constitution of India, 1950 — Article 226, 227
High Courts28 Oct 1975Allowed
Lallu Prasad and Another Vs The State of Bihar and Others
Patna High Court · AIR 1976 Patna 137
Bihar and Orissa Excise Act, 1915 — Section 35, 8, 8(2)
High Courts06 Oct 1975Dismissed
Mahabir Prasad and Others Vs The State of Bihar and Others
Patna High Court · AIR 1976 Patna 256
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(1), 2, 5, 6, 8Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963 — Rule 8Constitution of India, 1950 — Article 31B
High Courts03 Oct 1975Dismissed
Uday Kumar Vs The State of Bihar
Patna High Court · AIR 1976 Patna 233
Bihar Public Land Encroachment Act, 1956 — Section 3, 6
High Courts30 Sept 1975Allowed
Smt. Sandhya Devi Vs The State Transport Appellate Tribunal and Others
Patna High Court · AIR 1976 Patna 234
Bihar Motor Vehicles Rules, 1940 — Rule 48General Clauses Act, 1897 — Section 3(56)Limitation Act, 1963 — Section 19(4)
High Courts30 Sept 1975Allowed
Babulal Yadav and Others Vs Director of Consolidation and Others
Patna High Court · AIR 1976 Patna 307
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 26, 3, 3(1), 35, 7
High Courts30 Sept 1975Dismissed
Sahdeo Choudhary Vs The State of Bihar, Shri D. Prasad, Sudivisional Magistrate, Monghyr, Shri G. Jha, Deputy Collector Monghyr and Shri Vidyanand Singh, Block Development Officer, Sadar, Monghyr
Patna High Court · (1976) 9 PLJR 85
Essential Commodities Act, 1955 — Section 3, 3A, 7
High Courts25 Sept 1975
B. Samanta and Others Vs Government of India and Others
Patna High Court · (1977) 1 LLJ 90
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 19Payment of Bonus Act, 1965 — Section 10, 11, 13, 15, 17
High Courts22 Sept 1975
Singeshwar Singh and Others Vs State of Bihar and Others
Patna High Court · (1976) CriLJ 1511 : (1976) 9 PLJR 243
Criminal Procedure Code, 1973 (CrPC) — Section 104, 156, 157, 167, 172Penal Code, 1860 (IPC) — Section 147, 148, 307, 384, 427
High Courts19 Sept 1975
Asha Parekh and Others Vs The State of Bihar and Others
Patna High Court · (1977) CriLJ 21 : (1976) 9 PLJR 108
Cinematograph Act, 1952 — Section 4, 5A, 5BCriminal Procedure Code, 1973 (CrPC) — Section 197, 397, 401, 482Penal Code, 1860 (IPC) — Section 108, 21, 499, 500, 7E
High Courts17 Sept 1975Partly Allowed
Keshar Sao Vs Hiralal and Others
Patna High Court · AIR 1976 Patna 237 : (1976) 9 PLJR 78
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ALimitation Act, 1963 — Article 137