High Courts05 Jul 1972Allowed
Sitaram Sah Vs Islam Mian and Others
Patna High Court · (1973) 6 PLJR 47
COURT ARCHIVE
Patna High Court judgments, 1972
243 judgments · page 8 of 13
High Courts04 Jul 1972Dismissed
Gopal Gorain and Others Vs Bimala Bala and Others
Patna High Court · AIR 1972 Patna 512
Constitution of India, 1950 — Article 226, 227
High Courts27 Jun 1972Dismissed
Shri Kedar Nath Lal Vs The Life Insurance Corporation of India and Others
Patna High Court · (1972) PLJR 406
Constitution of India, 1950 — Article 12, 14, 16, 19(1)(g), 226Life Insurance Corporation Act, 1956 — Section 11, 11(1), 11(2), 13, 13(3)
High Courts27 Jun 1972Dismissed
The Managing Committee and Others Vs Tripurary Charan Palit and Others
Patna High Court · AIR 1973 Patna 60
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ACivil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Article 52
High Courts25 May 1972Allowed
Hiralal Agrawal and Others Vs The State of Bihar and Others
Patna High Court · AIR 1972 Patna 507
Partnership Act, 1932 — Section 58, 59
High Courts24 May 1972Allowed
Krishna Bahadur Vs Parmanand Gorwara and Others
Patna High Court · (1973) 6 PLJR 217
Penal Code, 1860 (IPC) — Section 120B, 379, 380, 406, 409
High Courts20 May 1972
Gulam Sarwar Vs The State of Bihar and Others
Patna High Court · (1974) CriLJ 109
Constitution of India, 1950 — Article 22, 220
High Courts19 May 1972Allowed
Jwala Prasad Singh Vs State of Bihar and Another
Patna High Court · (1972) PLJR 548
Constitution of India, 1950 — Article 226, 227
High Courts18 May 1972
Gaya Prasad Pandey and Another Vs The State of Bihar and Others
Patna High Court · (1972) PLJR 464
Constitution of India, 1950 — Article 14, 16, 16(1), 303, 309
High Courts15 May 1972Allowed
Jagarnath Rai Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 62
Bihar Land Reforms Act, 1950 — Section 4
High Courts12 May 1972Allowed
Ramanuj Singh Vs Ramjee Singh, Naseeb Singh and Nagdeesh Singh
Patna High Court · (1973) 6 PLJR 1
Penal Code, 1860 (IPC) — Section 156(3), 34, 392, 451
High Courts11 May 1972
Rajmani Sinha and Others Vs Basant Sinha and Others
Patna High Court · AIR 1973 Patna 26
Arbitration Act, 1940 — Section 15, 30
High Courts05 May 1972
Ram Pratap Mahato and Another Vs The State of Bihar
Patna High Court · (1973) CriLJ 364
Criminal Procedure Code, 1898 (CrPC) — Section 310Penal Code, 1860 (IPC) — Section 395, 75
High Courts05 May 1972
Commissioner of Wealth Tax Vs Raghubar Narain Singh (Trustee of R.B. Dalip Narain Trust Estate, Monghyr)
Patna High Court · (1973) 91 ITR 238 : (1972) 5 PLJR 565
Bihar Land Reforms Act, 1950 — Section 7Wealth Tax Act, 1957 — Section 2, 7(1)
High Courts04 May 1972
Ramdeo Burnwal Vs The State of Bihar
Patna High Court · (1972) PLJR 635
Essential Commodities Act, 1955 — Section 7, 7(i), 7(i)(b), 9
High Courts04 May 1972Allowed
Bihari Pd. Sinha and Others Vs Mahanth Ramswarath Dass and Another
Patna High Court · AIR 1972 Patna 511
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts03 May 1972
Ashique Khan Vs The State of Bihar
Patna High Court · (1974) CriLJ 724
Penal Code, 1860 (IPC) — Section 302
High Courts03 May 1972Allowed
Bishwanath Mishra and Another Vs The State of Bihar and Others
Patna High Court · AIR 1972 Patna 508
Bihar Private Forest Act, 1947 — Section 27
High Courts02 May 1972Dismissed
Bindeshwari Mehta @ Bilo Mehta and Others Vs The State
Patna High Court · (1973) 6 PLJR 432
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 147, 149, 224, 225, 325Probation of Offenders Act, 1958 — Section 4, 6
High Courts01 May 1972Allowed
Raj Rani Vs Harbans Singh Chhabra
Patna High Court · AIR 1972 Patna 392 : (1972) 5 PLJR 582
Hindu Marriage Act, 1955 — Section 10, 28