High Courts20 Jul 1972Dismissed
The Bihar State Electricity Board Vs New Gobindpur Coal Co. Pvt. Ltd. and Others
Patna High Court · AIR 1973 Patna 191
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 8 Rule 1
COURT ARCHIVE
Patna High Court judgments, 1972
243 judgments · page 7 of 13
High Courts20 Jul 1972Allowed
Radhaballav Choubey and Others Vs Mahadev Choubey and Others
Patna High Court · AIR 1973 Patna 37
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, Order 1 Rule 9, Order 22 Rule 4, 146
High Courts19 Jul 1972Dismissed
Akahaybat Prasad Singh Vs The Under Secretary to the Govt. of Bihar and Others
Patna High Court · AIR 1973 Patna 39
Bihar Motor Vehicles Rules, 1992 — Rule 43Motor Vehicles Act, 1939 — Section 57(5), 57(7)
High Courts19 Jul 1972Dismissed
Debi Hembrom Vs Sub-divisional Officer and Another
Patna High Court · AIR 1973 Patna 21
Constitution of India, 1950 — Article 226
High Courts19 Jul 1972Dismissed
Santosh Mandal Vs The Sub-Divisional Officer and Another
Patna High Court · AIR 1973 Patna 38
Constitution of India, 1950 — Article 226, 227Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 42
High Courts19 Jul 1972Allowed
Rashid Mian Vs Bhin Turi and Others
Patna High Court · AIR 1973 Patna 154
Constitution of India, 1950 — Article 226
High Courts17 Jul 1972Dismissed
Bejo Mahto Vs The Sub-Divisional Officer and Others
Patna High Court · AIR 1973 Patna 46
Constitution of India, 1950 — Article 226, 227Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 21(6)
High Courts15 Jul 1972Allowed
Sitaram Sah Vs Islam Mian and Others
Patna High Court · AIR 1973 Patna 25
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts14 Jul 1972
Kartar Singh and Others Vs Sita Ram Khatri
Patna High Court · (1973) CriLJ 368 : (1972) 5 PLJR 559
Civil Procedure Code, 1908 (CPC) — Section 107, 112
High Courts14 Jul 1972Dismissed
Hari Prasad Vs Sumrit Mandal
Patna High Court · AIR 1973 Patna 270
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A
High Courts14 Jul 1972Dismissed
Teju Mandal and Others Vs The Sub-Divisional Officer and Another
Patna High Court · AIR 1973 Patna 36
Constitution of India, 1950 — Article 226, 227
High Courts14 Jul 1972Dismissed
Ratan Sah Vs State of Bihar and Others
Patna High Court · AIR 1973 Patna 57
Constitution of India, 1950 — Article 226, 227
High Courts14 Jul 1972Dismissed
Salamat Mian Vs The Sub-Divisional Officer and Others
Patna High Court · AIR 1973 Patna 73
Constitution of India, 1950 — Article 226, 227
High Courts12 Jul 1972Allowed
Bano Gope Vs Suraj Singh and Others
Patna High Court · AIR 1973 Patna 153 : (1973) 6 PLJR 41
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts12 Jul 1972Dismissed
Praveen Kumar Vs S.A. Turiar @ S.K. Turiar and Deepak Turiar
Patna High Court · (1972) PLJR 533
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts12 Jul 1972Dismissed
The Patliputra Co-operative House Construction Society Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 52 : (1972) 5 PLJR 481
High Courts11 Jul 1972Dismissed
Tarini Prasad Sharma Vs The Commissioner of Bhagalpur Division and Others
Patna High Court · AIR 1973 Patna 41
Constitution of India, 1950 — Article 226, 227Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 53
High Courts10 Jul 1972Dismissed
Jagannath Sah Vs The Commissioner of Bhagalpur Division and Others
Patna High Court · AIR 1973 Patna 59
Constitution of India, 1950 — Article 226, 227Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 58
High Courts10 Jul 1972Dismissed
Employers in Relation to Jamadoba 6 and 7 Pits Colliery of M/s Tata Iron and Steel Co. Ltd. Vs Presiding Officer, Central Government Labour Court and Another
Patna High Court · (1972) PLJR 514
Industrial Disputes Act, 1947 — Section 33(2)(b), 33C(2)Workmens Compensation Act, 1923 — Section 4
High Courts07 Jul 1972Dismissed
Shri Jadu Paswan Vs The State of Bihar and Others
Patna High Court · (1972) PLJR 517
Constitution of India, 1950 — Article 311, 311(2)