High Courts10 Aug 1971Dismissed
Dilwara Singh and Others Vs The State of Bihar and Others
Patna High Court · AIR 1972 Patna 162
Motor Vehicles Act, 1939 — Section 68D, 68D(3)
COURT ARCHIVE
Patna High Court judgments, 1971
182 judgments · page 5 of 10
High Courts10 Aug 1971Dismissed
Bishundeo Narain Singh Vs Babulal Sah and Others
Patna High Court · AIR 1972 Patna 173
Representation of the People Act, 1951 — Section 83, 92
High Courts10 Aug 1971
Babu Nandan Mallah Vs The State
Patna High Court · (1972) CriLJ 423 : (1971) 4 PLJR 605
Constitution of India, 1950 — Article 21, 32Criminal Procedure Code, 1898 (CrPC) — Section 167, 30, 344, 360, 54Penal Code, 1860 (IPC) — Section 188, 395
High Courts06 Aug 1971
Shri D.K. Barua Vs The Regional Provident Fund Commissioner and Others
Patna High Court · (1971) PLJR 524
Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)(b), 1(5), 14, 2A, 7A
High Courts06 Aug 1971Allowed
Ram August Tewari and Others Vs Bindeshwari Tewari and Others
Patna High Court · AIR 1972 Patna 142 : (1971) 4 PLJR 587
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13Evidence Act, 1872 — Section 114
High Courts06 Aug 1971Allowed
Krishna Deo Jha Vs The Union of India and Others
Patna High Court · (1971) PLJR 549
Constitution of India, 1950 — Article 226
High Courts06 Aug 1971Dismissed
Sheo Kumar Singh Vs Hanumat Prasad Singh and Others
Patna High Court · AIR 1972 Patna 353
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, 100
High Courts05 Aug 1971Allowed
Ram Narayan Yadav Vs Garib Yadava and Others
Patna High Court · AIR 1972 Patna 164 : (1971) 4 PLJR 564
Bihar Panchayat Election Rules, 1959 — Rule 72, 75, 77, 87Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15Constitution of India, 1950 — Article 226
High Courts04 Aug 1971Dismissed
The Management of Saran Engineering Co. Ltd. Vs The State of Bihar and Others
Patna High Court · AIR 1972 Patna 177
Constitution of India, 1950 — Article 226
High Courts03 Aug 1971Dismissed
Jageshwar Mandal and Others Vs Mostt. Safia and Others
Patna High Court · AIR 1972 Patna 297
Bihar Tenancy Act, 1885 — Section 48CCriminal Procedure Code, 1898 (CrPC) — Section 107, 110
High Courts03 Aug 1971Partly Allowed
Vulcan Insurance Co. Ltd. and Another Vs Kongasari Lal Banerji and Another
Patna High Court · (1972) ACJ 208 : (1972) 42 CompCas 261
High Courts02 Aug 1971Allowed
Laxmi Narain Sah and Others Vs State of Bihar and Another
Patna High Court · AIR 1972 Patna 176
Bihar and Orissa Municipal Act, 1922 — Section 14(1), 14(2)Constitution of India, 1950 — Article 226
High Courts30 Jul 1971
Gobardhan Das and Others Vs Jankidas Bansidhar and Others
Patna High Court · AIR 1972 Patna 179 : (1971) 4 PLJR 600
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 95, Order 21 Rule 96, 146
High Courts30 Jul 1971Allowed
Ku. Champa Banerjee and Another Vs Chotanagpur Chemicals and Industries Ltd. and Another
Patna High Court · AIR 1972 Patna 259 : (1972) 42 CompCas 222
Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1939 — Section 110A(3), 110B, 110D, 96(2)
High Courts30 Jul 1971
Shivashankar Dokania Vs The State of Bihar and Others
Patna High Court · (1971) PLJR 529
Constitution of India, 1950 — Article 19, 19(1)(f), 19(1)(g), 31(2)Essential Commodities Act, 1955 — Section 7
High Courts29 Jul 1971
Ram Prasad Sahni Vs The Registrar, Co-operative Societies and Others
Patna High Court · AIR 1972 Patna 492
Constitution of India, 1950 — Article 226, 227
High Courts29 Jul 1971Dismissed
Raghuni Singh and Others Vs The State of Bihar and Others
Patna High Court · AIR 1972 Patna 212
Constitution of India, 1950 — Article 226
High Courts29 Jul 1971Allowed
Lakshmi Narain Ram Narain Vs The State of Bihar and Others
Patna High Court · AIR 1973 Patna 81
High Courts27 Jul 1971Dismissed
The State of Bihar Vs Lohra Toppo and Others
Patna High Court · AIR 1972 Patna 244
Land Acquisition Act, 1894 — Section 25(2), 9
High Courts23 Jul 1971Allowed
Kripal Singh Vs The State of Bihar and Others
Patna High Court · AIR 1972 Patna 247
Constitution of India, 1950 — Article 311