High Courts08 Oct 1971Dismissed
Anand Mishra and Others Vs The Bihar School Examination Board and Others
Patna High Court · AIR 1972 Patna 239
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 1971
182 judgments · page 3 of 10
High Courts08 Oct 1971Dismissed
Baikunth Nath Upadhyaya Vs The State of Bihar and Others
Patna High Court · AIR 1972 Patna 307
Bihar and Orissa Municipal Act, 1922 — Section 388(1), 6Bihar Panchayat Raj Act, 1948 — Section 1(2)Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 1(2)
High Courts07 Oct 1971Allowed
Kamalakant Thakur Vs The Election Tribunal and Others
Patna High Court · AIR 1972 Patna 386
Bihar Gram Panchayat Election Rules, 1959 — Rule 83(1)
High Courts17 Sept 1971Allowed
Kalyani Banerjee and Others Vs The State of Bihar and Others
Patna High Court · AIR 1972 Patna 446
Bihar Land Reforms Act, 1950 — Section 10Mining Lease (Modification of Terms) Rules, 1956 — Rule 6
High Courts17 Sept 1971
Rajpur Farms Ltd. and Another Vs Commissioner of Commercial Taxes
Patna High Court · (1972) 5 PLJR 39 : (1972) 29 STC 177
Income Tax Act, 1961 — Section 271
High Courts17 Sept 1971
Maharaj Kumar Kamal Singh Vs Commissioner of Wealth Tax
Patna High Court · (1972) 84 ITR 240
Wealth Tax Act, 1957 — Section 2(m), 27(1), 3
High Courts15 Sept 1971Dismissed
Israfil Mian Vs Mostt. Bibi Taibunnisa
Patna High Court · (1971) PLJR 666
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(2)
High Courts14 Sept 1971Allowed
Chandrama Singh Vs Yasodanandan Singh and Another
Patna High Court · AIR 1972 Patna 128
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, Order 39 Rule 4, 115, 80Evidence Act, 1872 — Section 101
High Courts13 Sept 1971Dismissed
Mt. Koki and Others Vs Chetwa Chamar and Others
Patna High Court · AIR 1972 Patna 241
Specific Relief Act, 1877 — Section 9
High Courts12 Sept 1971Dismissed
Anwar Alam Vs Bibi Khadija Khatoon
Patna High Court · AIR 1973 Patna 42
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58(1)
High Courts10 Sept 1971
Bibi Sakho and Another Vs Shahabuddin Mian
Patna High Court · (1972) CriLJ 1481
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(I)
High Courts09 Sept 1971Allowed
Gopal Saran Vs Ramyash Rai and Others
Patna High Court · AIR 1972 Patna 156
Motor Vehicles Act, 1939 — Section 57(8), 62(1)
High Courts09 Sept 1971
Jogindra Singh @ Jogi Singh Vs The State of Bihar
Patna High Court · (1972) PLJR 78
Cattle Trespass Act, 1871 — Section 24Penal Code, 1860 (IPC) — Section 144, 148, 302, 304, 323
High Courts08 Sept 1971Dismissed
Mustaque Ahmad Siddique Vs S. Ajmal Hussain and Others
Patna High Court · AIR 1972 Patna 155
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 12, 2Transfer of Property Act, 1882 — Section 106
High Courts07 Sept 1971Allowed
Sita Oil and Flour Mills Vs The State of Bihar and Others
Patna High Court · AIR 1972 Patna 198 : (1971) 4 PLJR 624
High Courts07 Sept 1971Allowed
Bihar State Co-operative Marketing Union Ltd. Vs The Deputy Registrar, Co-operative Society (Judicial) and Another
Patna High Court · AIR 1973 Patna 74
High Courts06 Sept 1971
Shanti Saroop Gupta Vs Chandra Kant Bole
Patna High Court · (1972) CriLJ 794 : (1971) 4 PLJR 650
Criminal Procedure Code, 1898 (CrPC) — Section 181, 182Penal Code, 1860 (IPC) — Section 403, 406, 409
High Courts03 Sept 1971
Mathura Singh and Others Vs Ramakant Missir and Others
Patna High Court · (1972) CriLJ 1677 : (1972) 5 PLJR 29
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145, 146, 435
High Courts03 Sept 1971Allowed
Lalnarayan Prasad and Another Vs Amereshwari Pd. Narain Singh and Another
Patna High Court · AIR 1972 Patna 242
Bihar Tenancy Act, 1885 — Section 26Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts03 Sept 1971Dismissed
Mojibur Rahman, Azizur Rahman, Kasnimunnisa and Zamirul Vs Mohammad Siddique
Patna High Court · (1972) PLJR 86
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 147, 323, 379, 451, 452