High Courts05 Jan 1971Dismissed
Ram Mahesh Rai Vs State Board of Technical Education and Others
Patna High Court · AIR 1971 Patna 403
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 1971
182 judgments · page 10 of 10
High Courts04 Jan 1971Allowed
Jung Bahadur Thakur and Another Vs Durga Prasad Thakur and Others
Patna High Court · AIR 1971 Patna 404
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1