High Courts23 Mar 1971Dismissed
Sheonarain Jaiswal and Others Vs Shree Kripa Shankar Jaiswal and Another
Patna High Court · AIR 1972 Patna 75
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Partnership Act, 1932 — Section 40
COURT ARCHIVE
Patna High Court judgments, 1971
182 judgments · page 8 of 10
High Courts23 Mar 1971Dismissed
Krishna Chandra Prasad Singh Vs The Vice Chancellor, Bhagalpur University and Others
Patna High Court · (1971) PLJR 449
Constitution of India, 1950 — Article 226, 227
High Courts18 Mar 1971
The State of Bihar Vs Sudhir Kumar Mandal and Ratneshwar Thakur
Patna High Court · (1971) PLJR 367
Criminal Procedure Code, 1898 (CrPC) — Section 154, 155, 155(2), 156, 156(1)Penal Code, 1860 (IPC) — Section 378, 379, 403, 467, 471
High Courts18 Mar 1971
Motipur Zamindari Co. Private Ltd. and Another Vs Agricultural Income Tax Officer
Patna High Court · (1972) 83 ITR 778
Constitution of India, 1950 — Article 227
High Courts18 Mar 1971
MOTIPUR ZAMINDARI CO. PRIVATE LTD. AND ANOTHER Vs AGRICULTURAL Income Tax OFFICER, MUZAFFARPUR. [1971] 82 I. T. R. (SH. N.) 37.
Patna High Court · (1972) 83 ITR 778
Constitution of India, 1950 — Article 226, 227
High Courts16 Mar 1971Dismissed
Satya Kinkar Chatterjee Vs M.S. Gujral and Others
Patna High Court · (1971) PLJR 371
Constitution of India, 1950 — Article 309, 310, 311, 311(1)
High Courts04 Mar 1971
Bankim Chandra Roy Vs Smt. Anjali Roy
Patna High Court · AIR 1972 Patna 80 : (1971) 4 PLJR 309
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24
High Courts03 Mar 1971Allowed
Siai Sinha Vs Shivadhari Sinha and Others
Patna High Court · AIR 1972 Patna 81 : (1971) 4 PLJR 381
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 5
High Courts03 Mar 1971Allowed
Mahesh Thakur and Others Vs Lakshman Pd. Thakur and Another Nokhe Lal Sah and Others Vs Brij Nandan Mishra and Another
Patna High Court · (1971) PLJR 317
Civil Procedure Code, 1908 (CPC) — Section 139(b)Criminal Procedure Code, 1898 (CrPC) — Section 144, 145Penal Code, 1860 (IPC) — Section 193, 199
High Courts03 Mar 1971Allowed
Sri Bipin Bihari Sinha Vs The President, Board of Secondary Education and Others
Patna High Court · (1971) PLJR 311
Constitution of India, 1950 — Article 226
High Courts27 Feb 1971Dismissed
Industrial Finance Corporation of India and Another Vs Thakur Paper Mills Ltd. and Another
Patna High Court · AIR 1972 Patna 83 : (1971) 4 PLJR 252
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 141Industrial Finance Corporation Act, 1948 — Section 30Transfer of Property Act, 1882 — Section 69, 69A
High Courts27 Feb 1971Dismissed
The State of Bihar Vs D.N. Mundgil
Patna High Court · (1971) PLJR 406
Army Act, 1950 — Section 122, 122(1)Criminal Procedure Code, 1898 (CrPC) — Section 197, 236, 237, 342, 417(1)Evidence Act, 1872 — Section 106
High Courts26 Feb 1971
Jamuna Prasad Singh and Others Vs Presiding Officer, Labour Court and Another
Patna High Court · (1971) 4 PLJR 326
Constitution of India, 1950 — Article 136, 227Industrial Disputes Act, 1947 — Section 10, 17, 17A, 18, 19
High Courts24 Feb 1971
Md. Warasat Hussain Vs Commissioner of Income Tax
Patna High Court · (1971) 82 ITR 718 : (1971) 4 PLJR 215
Income Tax Act, 1922 — Section 26A, 66(1)
High Courts24 Feb 1971Allowed
Baleshwar Prasad Choudhary Vs Lal Bahadur Prasad Choudhary and Others
Patna High Court · AIR 1972 Patna 87 : (1971) 4 PLJR 358
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 4Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 95
High Courts22 Feb 1971
Ram Prasad Yadav Vs Jagdish Prasad and Others
Patna High Court · (1971) PLJR 314
Patna Municipal Corporation Act, 1951 — Section 139(1)(a), 139(1)(b)
High Courts19 Feb 1971Dismissed
Smt. Sarju Bala Kushiary Vs The Under Secretary to Govt. of Bihar and Others
Patna High Court · AIR 1972 Patna 62
Motor Vehicles Act, 1939 — Section 47, 64A
High Courts17 Feb 1971
Abdus Salam Vs The State of Bihar and Others
Patna High Court · (1971) PLJR 197
Constitution of India, 1950 — Article 226, 227
High Courts16 Feb 1971
Kamal Narayan Jha Vs The Secretary, University Service Commission and Others
Patna High Court · (1971) PLJR 246
Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 — Section 48AMagadh University Act, 1961 — Section 2(p), 2(r)
High Courts15 Feb 1971Allowed
Teknarayan Mahesh Prasad and Others Vs The State of Bihar and Others
Patna High Court · AIR 1972 Patna 250 : (1971) 4 PLJR 223
Constitution of India, 1950 — Article 14, 19(1), 31(2)Essential Commodities Act, 1955 — Section 3(3B)