High Courts12 Feb 1970
Ramsagar Roy Vs State of Bihar and Others
Patna High Court · (1970) 02 PAT CK 0018
Constitution of India, 1950 — Article 14, 16, 309Government of India Act, 1935 — Section 241
COURT ARCHIVE
Patna High Court judgments, 1970
185 judgments · page 9 of 10
High Courts12 Feb 1970
Badri Bishal Dhandhania Vs Haji Sharafat Hussain and Others
Patna High Court · (1970) 02 PAT CK 0003
Contract Act, 1872 — Section 51, 52Evidence Act, 1872 — Section 91
High Courts09 Feb 1970
Ram Ballav Jalan Vs State of Bihar and Another
Patna High Court · (1970) 02 PAT CK 0020
Bihar and Orissa Municipal Act, 1922 — Section 29(2)Constitution of India, 1950 — Article 226, 227
High Courts09 Feb 1970Allowed
Chini Mazdoor Sangh and Others Vs The State of Bihar and Others
Patna High Court · AIR 1971 Patna 273 : (1970) 3 PLJR 212
Constitution of India, 1950 — Article 309, 311Evidence Act, 1872 — Section 123
High Courts06 Feb 1970Allowed
Ram Chandra Sahu Vs Dhirendra Mohan Bhadra and Another
Patna High Court · AIR 1971 Patna 41 : (1970) 3 PLJR 125
Civil Procedure Code, 1908 (CPC) — Section 145Limitation Act, 1908 — Article 181 , 182Limitation Act, 1963 — Article 136, 31
High Courts06 Feb 1970
Parmeshwar Singh @ Parmeshwar Pd. Vs State of Bihar and Others
Patna High Court · (1970) 02 PAT CK 0006
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311
High Courts05 Feb 1970Dismissed
Traders Syndicate Vs State of Bihar
Patna High Court · AIR 1971 Patna 133 : (1971) CriLJ 770
Bihar and Orissa Excise Act, 1915 — Section 81Criminal Procedure Code, 1898 (CrPC) — Section 439, 5(2), 50, 51, 523
High Courts05 Feb 1970Dismissed
Commissioners of Revelganj Municipal Board Vs N.E. Railway Administration and Another
Patna High Court · AIR 1970 Patna 374
Constitution of India, 1950 — Article 277
High Courts04 Feb 1970Allowed
Patna Electric Supply Co. Ltd. Vs Commissioner of Labour and Another
Patna High Court · AIR 1971 Patna 93 : (1970) 3 PLJR 183
Constitution of India, 1950 — Article 226
High Courts02 Feb 1970
Saumya Kumar Gupta Vs Official Liquidator
Patna High Court · (1970) 02 PAT CK 0009
Banking Regulation Act, 1949 — Section 45A, 45B, 45D, 45TCompanies Act, 1956 — Section 446, 446(1)
High Courts27 Jan 1970
Sri Hurdatroy Jute Mills Private Ltd. and Others Vs Superintendent of Commercial Taxes and Others
Patna High Court · (1970) 25 STC 436
Civil Procedure Code, 1908 (CPC) — Section 60Constitution of India, 1950 — Article 14, 226Criminal Procedure Code, 1898 (CrPC) — Section 386
High Courts22 Jan 1970
Rajendra Jaibhadra Jha Vs J.P. Choudhary and Others
Patna High Court · (1970) 01 PAT CK 0013
Constitution of India, 1950 — Article 226, 227
High Courts21 Jan 1970
The State of Bihar Vs S.K. Sahay
Patna High Court · AIR 1971 Patna 37
Arbitration Act, 1940 — Section 14, 30
High Courts21 Jan 1970
Sudhir Chandra Sarkar Vs Tata Iron and Steel Co. Ltd. and Others
Patna High Court · (1970) 01 PAT CK 0008
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133(1)(c)
High Courts20 Jan 1970
Union of India Vs Rajendra Pd. Singh
Patna High Court · (1970) 01 PAT CK 0005
Constitution of India, 1950 — Article 311, 311(2)
High Courts16 Jan 1970
Jageshwar Sikhar and Others Vs Yubrajin Srimati Baidehi Kuer and Another
Patna High Court · (1970) 01 PAT CK 0001
Chotanagpur Tenancy Act, 1908 — Section 118Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts15 Jan 1970Allowed
Rati Singh and Another Vs Ram Prasad Singh and Another
Patna High Court · AIR 1971 Patna 156
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 92
High Courts13 Jan 1970
Jitendra Prasad Vs State of Bihar and Others
Patna High Court · (1970) 01 PAT CK 0014
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 380
High Courts12 Jan 1970
Thakur Rai Vs Rambrichh Rai
Patna High Court · (1970) 01 PAT CK 0004
Evidence Act, 1872 — Section 68, 69
High Courts09 Jan 1970
M/s. Gammon India Limited Vs Baleshwar Pd. Jaiswal and Others
Patna High Court · (1970) 01 PAT CK 0015
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Clause 13