High Courts09 Jan 1970
Rajendra Prasad Singh Vs State
Patna High Court · AIR 1971 Patna 95 : (1971) CriLJ 486
Criminal Procedure Code, 1898 (CrPC) — Section 190, 200, 202, 203, 439
COURT ARCHIVE
Patna High Court judgments, 1970
185 judgments · page 10 of 10
High Courts09 Jan 1970
Rambahadur Pandey and Others Vs Sudhisht Narain Pandey and Others
Patna High Court · (1970) 01 PAT CK 0006
High Courts09 Jan 1970Allowed
Onkar Nath Jalan Vs Ramanand Prasad and Others
Patna High Court · AIR 1970 Patna 368
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 92
High Courts08 Jan 1970Dismissed
Mahabir Dass and Others Vs Motibhai Narsibhai Patel
Patna High Court · AIR 1971 Patna 27
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 13, 14, 2Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 34 Rule 1Transfer of Property Act, 1882 — Section 100, 58
High Courts03 Jan 1970Dismissed
Prabeen Chandra Dutta and Another Vs Mohammad Idris and Others
Patna High Court · AIR 1971 Patna 92
Civil Procedure Code, 1908 (CPC) — Section 115