High Courts24 Apr 1970
Shri S.K. Bhattacharya Vs The State of Bihar and Others
Patna High Court · (1970) 04 PAT CK 0005
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Patna High Court judgments, 1970
185 judgments · page 7 of 10
High Courts23 Apr 1970
Nakul Chandra Banerjee, Mukeshwar Raut and Madan Singh Vs The State
Patna High Court · (1970) 04 PAT CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 561AEssential Commodities Act, 1955 — Section 3, 7
High Courts22 Apr 1970Dismissed
Gupteshwar Pandey Vs Smt. Ram Peari Devi
Patna High Court · AIR 1971 Patna 181 : (1971) CriLJ 774
Constitution of India, 1950 — Article 14, 15Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1), 488(2), 488(3)
High Courts18 Apr 1970Dismissed
Mst. Tribeni Kuer and Another Vs Shankar Tiwari and Others
Patna High Court · AIR 1971 Patna 391
Succession Act, 1925 — Section 268
High Courts18 Apr 1970
Shivdhari Gope and Others Vs Anant Poddar and Others
Patna High Court · AIR 1971 Patna 121
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 32(1), 104(1), 47
High Courts16 Apr 1970
Gourishankar Ganeriwala and Others Vs State of Bihar and Others
Patna High Court · (1970) 04 PAT CK 0017
Chotanagpur Tenancy Act, 1908 — Section 83
High Courts16 Apr 1970
Babulal Ram Vs Special Officer Incharge Gaya Municipality and Another
Patna High Court · (1971) PLJR 202
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 18, 5, 7(1)(b), 8, 8(1)(b)
High Courts16 Apr 1970Allowed
Bindbashni Singh and Another Vs Smt. Sheorati Kuer and Another
Patna High Court · AIR 1971 Patna 104
Hindu Succession Act, 1956 — Section 14(1)
High Courts14 Apr 1970
Union of India Vs Tata Iron and Steel Ltd. and Another
Patna High Court · (1970) 04 PAT CK 0015
Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 226Railways Act, 1890 — Section 77
High Courts12 Apr 1970Dismissed
Banarsi Singh and Others Vs Janardan Singh
Patna High Court · (1971) PLJR 396
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 117(3)
High Courts09 Apr 1970
Special Officer, Sasaram Municipality Vs Bhagwan Patwa
Patna High Court · (1970) 04 PAT CK 0022
Bihar Municipal (Amendment) Act, 1953 — Section 2Provincial Small Cause Courts Act, 1887 — Section 25
High Courts09 Apr 1970
Bhola Singh Vs Kedarnath Singh and Others
Patna High Court · (1970) 04 PAT CK 0019
Civil Procedure Code, 1908 (CPC) — Section 96Succession Act, 1925 — Section 299
High Courts07 Apr 1970Allowed
The State of Bihar and Another Vs Jiwan Das Arya
Patna High Court · AIR 1971 Patna 141
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts06 Apr 1970
Chaturbhuj V. Arya Vs The Deputy Commissioner of Singhbhum and Others
Patna High Court · (1970) 04 PAT CK 0018
Constitution of India, 1950 — Article 244Scheduled Districts Act, 1874 — Section 7
High Courts02 Apr 1970
Dilo Sao Vs The State of Bihar
Patna High Court · (1971) CriLJ 1047 : (1970) 3 PLJR 474
Criminal Procedure Code, 1898 (CrPC) — Section 342Prevention of Food Adulteration Act, 1954 — Section 16, 2
High Courts31 Mar 1970
Gopi Kishan Vs Union of India and Others
Patna High Court · (1970) 03 PAT CK 0004
Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 128Limitation Act, 1963 — Section 10, 11, 12, 13, 14, 14
High Courts27 Mar 1970Dismissed
Sardar Guru Dayal Singh Vs Ramchandra Kushiari and Others
Patna High Court · AIR 1971 Patna 190
Arbitration Act, 1940 — Section 17Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, Order 21 Rule 11, 38Limitation Act, 1908 — Article 182
High Courts20 Mar 1970Dismissed
Subhlal Gope and Another Vs State of Bihar
Patna High Court · AIR 1971 Patna 151 : (1971) CriLJ 630
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1898 (CrPC) — Section 209(2), 367, 369, 437, 561A
High Courts18 Mar 1970
Sureshwar Pratap Sahi and Others Vs Jogi Balak Dass
Patna High Court · (1970) 03 PAT CK 0012
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts18 Mar 1970Dismissed
Ramniklal Kothari and Another Vs Bhuneshwar Singh and Others
Patna High Court · AIR 1971 Patna 115 : (1971) CriLJ 623
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146, 146(1), 146(1A)