High Courts06 Aug 1970Allowed
Bishwanath Pd. Singh Vs The State of Bihar and Others
Patna High Court · AIR 1971 Patna 310
Bihar Panchayat Raj Act, 1948 — Section 79(1)Constitution of India, 1950 — Article 254Post Office Act, 1898 — Section 74
COURT ARCHIVE
Patna High Court judgments, 1970
185 judgments · page 4 of 10
High Courts06 Aug 1970
L.M. Thapar and Others Vs State of Bihar
Patna High Court · (1970) 2 LLJ 611
Industrial Disputes Act, 1947 — Section 10, 2, 25F, 31, 32
High Courts31 Jul 1970Allowed
Dr. N.C. Verma Vs The State of Bihar and Others
Patna High Court · AIR 1971 Patna 393 : (1971) 4 PLJR 4
Constitution of India, 1950 — Article 14, 16
High Courts31 Jul 1970
Muzaffarpur Electric Supply Co. Ltd. Vs S.K. Dutta and Another
Patna High Court · (1970) 2 LLJ 547
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33
High Courts30 Jul 1970
Imrit Rai and Others Vs Jayanand Pd. and Others
Patna High Court · (1970) 07 PAT CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 146
High Courts29 Jul 1970Allowed
Chota Lakhiram Murmu Vs State of Bihar
Patna High Court · (1971) PLJR 114
Penal Code, 1860 (IPC) — Section 302
High Courts22 Jul 1970Allowed
Chhatu Ram Bhadani and Others Vs State of Bihar
Patna High Court · AIR 1971 Patna 312
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts22 Jul 1970
Mt. Haliman and Others Vs Md. Manir and Others
Patna High Court · AIR 1971 Patna 385
Contract Act, 1872 — Section 23Registration Act, 1908 — Section 17(1)
High Courts21 Jul 1970Dismissed
Shiva Shankar Jha Vs The State of Bihar and Another
Patna High Court · AIR 1971 Patna 374 : (1971) 4 PLJR 9
Constitution of India, 1950 — Article 14
High Courts15 Jul 1970
Gulzarilal Agarwalla Vs Onkarmal Agarwalla and Others
Patna High Court · AIR 1971 Patna 83
Mines and Minerals (Regulation and Development) (Amendment) Act, 1957 — Section 30AMines and Minerals (Regulation and Development) Act, 1948 — Section 13, 16, 18, 3, 4
High Courts14 Jul 1970Allowed
Arjun Mahto and Others Vs Monda Mahatain and Others
Patna High Court · AIR 1971 Patna 215
Evidence Act, 1872 — Section 145, 17, 21
High Courts14 Jul 1970
Ramchandra Prasad Yadav Vs Anirudh Singh and Others
Patna High Court · (1970) 07 PAT CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 145, 369, 561A
High Courts09 Jul 1970
Sri Md. Yusuf and Others Vs State of Bihar and Others
Patna High Court · (1970) 07 PAT CK 0012
Constitution of India, 1950 — Article 254Registration Act, 1908 — Section 69, 69(1)(bb)
High Courts09 Jul 1970Dismissed
Sohan Uraon and Others Vs Puran Prasad Uraon Bakhla and Others
Patna High Court · AIR 1971 Patna 398
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 17Limitation Act, 1908 — Article 182(5)
High Courts01 Jul 1970Dismissed
Mahabir Sahni Vs Babu Lal Sahni and Others
Patna High Court · AIR 1971 Patna 313
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 80
High Courts22 Jun 1970
Ramswaroop Singh Vs Biso Singh and Others Biso Singh Others Vs Chandradeo Singh and Others Rageo Mahto and Others Vs Jhari Mahto and Others
Patna High Court · (1970) 06 PAT CK 0002
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(4)
High Courts15 Jun 1970
Durga Prasad Chandi Prasad Vs Commissioner of Income Tax
Patna High Court · (1971) 79 ITR 553
Income Tax Act, 1922 — Section 23(4), 66(1)
High Courts15 Jun 1970Allowed
Ramesh Bhaichand Mehta and Others Vs The State of Bihar and Others
Patna High Court · AIR 1971 Patna 401
Bihar Hindu Religious Trusts Act, 1950 — Section 8(2)Bihar Swetambar Jain Religious Trusts Rules, 1955 — Rule 4, 4(2)
High Courts15 Jun 1970Dismissed
Savailal Keshavlal Shah Vs The State of Bihar and Others
Patna High Court · AIR 1971 Patna 146
Bihar Hindu Religious Trusts Act, 1950 — Section 14, 81AConstitution of India, 1950 — Article 311
High Courts15 Jun 1970Dismissed
Munshi Singh Vs Union of India (UOI) and Others
Patna High Court · AIR 1971 Patna 221
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 311