High Courts16 Nov 1970Allowed
Indian Explosives Limited Vs The Presiding Officer, Labour Court and Another
Patna High Court · (1971) PLJR 145
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 33, 33(2)(b)
COURT ARCHIVE
Patna High Court judgments, 1970
185 judgments · page 2 of 10
High Courts11 Nov 1970Allowed
Harihar Prasad Sao Vs Bhagwan Das and Others
Patna High Court · AIR 1972 Patna 146
Succession Act, 1925 — Section 283, 63, 79
High Courts09 Nov 1970Dismissed
Deo Nandan Mishra Vs State of Bihar and Others
Patna High Court · AIR 1971 Patna 426
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts09 Nov 1970Dismissed
Ram Ekbal and Others Vs Smt. Khira Devi and Others
Patna High Court · AIR 1971 Patna 286
High Courts09 Nov 1970Allowed
Asarfi Mahaseth Vs Ram Swaroop Panjiar and Others
Patna High Court · AIR 1972 Patna 183
Transfer of Property Act, 1882 — Section 60, 72
High Courts04 Nov 1970Dismissed
Shaw Brothers Vs N.B. Sinha and Others
Patna High Court · AIR 1971 Patna 204
Bihar and Orissa Excise Act, 1915 — Section 2, 2(12), 2(13), 22, 90Bihar and Orissa Excise Rules, 1919 — Rule 106
High Courts04 Nov 1970Allowed
Makhan Gope and Another Vs Prasad Gope
Patna High Court · AIR 1971 Patna 227
Arbitration Act, 1940 — Section 17, 39, 41
High Courts03 Nov 1970Allowed
Smt. Purni Devi and Others Vs Shibu Mahton and Others
Patna High Court · AIR 1971 Patna 249
Evidence Act, 1872 — Section 114Land Acquisition Act, 1894 — Section 18(1), 54
High Courts02 Nov 1970Allowed
Mst. Chandrika Kuer Vs The State of Bihar and Others
Patna High Court · AIR 1971 Patna 300
Constitution of India, 1950 — Article 226
High Courts26 Oct 1970Allowed
Vidya Singh Vs Wakil Singh and Others
Patna High Court · (1971) PLJR 136
Constitution of India, 1950 — Article 226, 227
High Courts23 Oct 1970Dismissed
Rohtas Industries Ltd. and Others Vs The Union of India (UOI) and Others
Patna High Court · AIR 1971 Patna 414
Constitution of India, 1950 — Article 14, 19(1), 31(2)Industries (Development and Regulation) Act, 1951 — Section 18G
High Courts23 Oct 1970
Jamuna Chaudhur and Others Vs State of Bihar
Patna High Court · (1971) CriLJ 898
Penal Code, 1860 (IPC) — Section 301, 304, 323, 34
High Courts21 Oct 1970Dismissed
The Bihar State Bullion Merchants'' Association and Others Vs Union of India (UOI) and Others
Patna High Court · AIR 1971 Patna 240 : (1971) 4 PLJR 85
Constitution of India, 1950 — Article 14Gold (Control) Act, 1968 — Section 16(7), 28, 30, 31, 5(1)
High Courts20 Oct 1970Dismissed
Md. Israfil Vs Md. Israil and Others
Patna High Court · AIR 1971 Patna 350
Trusts Act, 1882 — Section 90
High Courts19 Oct 1970Dismissed
Ram Das Sahu and Others Vs The Municipal Commissioners
Patna High Court · AIR 1971 Patna 353
Bihar and Orissa Municipal Act, 1922 — Section 57(2)
High Courts29 Sept 1970Allowed
Ramchandra Sah Vs Mt. Jasoda Devi and Bachhi Devi
Patna High Court · (1971) PLJR 138
Limitation Act, 1963 — Section 5
High Courts28 Sept 1970Dismissed
Satya Brat Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · AIR 1971 Patna 265
Constitution of India, 1950 — Article 226, 227
High Courts28 Sept 1970Allowed
The Managing Committee of Arrah Town Higher Secondary School Vs The President, Board of Secondary Education and 3 Others
Patna High Court · (1971) PLJR 97
High Courts25 Sept 1970Allowed
Sarjug Mahton, Kailash Mahton and Kailoo Mahton Vs The State of Bihar
Patna High Court · (1971) PLJR 107
Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Sept 1970Allowed
Mathura Prasad Vs Kali Dhobi and Others
Patna High Court · (1971) PLJR 132
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(6)