High Courts12 Mar 1969Allowed
Ram Krishnalal Sahu Vs Ram Chandra Singh and Others
Patna High Court · (1969) 17 BLJR 621
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
COURT ARCHIVE
Patna High Court judgments, 1969
205 judgments · page 8 of 11
High Courts12 Mar 1969Dismissed
Sheikh Mohammad Umar Vs Baidyanath Giri and Others
Patna High Court · (1969) 17 BLJR 542
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 16(3)(1), 37
High Courts11 Mar 1969
Thakur Das and Another Vs Regional Provident Fund Commissioner and Others
Patna High Court · (1969) 17 BLJR 530 : (1970) 1 LLJ 315
Constitution of India, 1950 — Article 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 2, 7A
High Courts11 Mar 1969
Brajeshwar Sahay Vs K.K. Sinha and Others
Patna High Court · (1970) CriLJ 939
Penal Code, 1860 (IPC) — Section 147, 307, 323, 34, 448
High Courts27 Feb 1969Allowed
State Vs Prabhu Sahay Kharia and Others
Patna High Court · (1969) 17 BLJR 578 : (1969) PLJR 364
Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Feb 1969
Tunki Singh and Others Vs State of Bihar
Patna High Court · (1969) 17 BLJR 804 : (1969) PLJR 230
Penal Code, 1860 (IPC) — Section 186, 353
High Courts26 Feb 1969Allowed
Dehri Rohtas Light Rly. Co. Ltd. Vs Union of India (UOI) and Another
Patna High Court · AIR 1970 Patna 109
Constitution of India, 1950 — Article 14, 226, 245Environment (Protection) Act, 1986 — Section 29Railways Act, 1890 — Section 27A, 28, 29, 41, 42
High Courts26 Feb 1969Dismissed
Tribeni Mishra and Others Vs Rampujan Mishra and Others
Patna High Court · AIR 1970 Patna 13
Evidence Act, 1872 — Section 101, 102, 103, 104, 114Limitation Act, 1908 — Article 95
High Courts26 Feb 1969Allowed
Phulena Prasad Vs Jagdish Choudhary and Others
Patna High Court · (1969) 17 BLJR 569 : (1969) PLJR 418
Constitution of India, 1950 — Article 226, 227
High Courts26 Feb 1969
Elphinstone Picture Palace Vs Union of India (UOI) and Another
Patna High Court · (1969) 74 ITR 115 : (1969) PLJR 299
Income Tax Act, 1961 — Section 147, 148
High Courts24 Feb 1969Allowed
Balkishun Sao and Others Vs Munno Khan
Patna High Court · AIR 1970 Patna 107 : (1969) 17 BLJR 479 : (1970) CriLJ 586
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 439
High Courts23 Feb 1969Dismissed
Damodar Prasad Singh Vs Baijnath Singh and Others
Patna High Court · (1969) PLJR 147
Penal Code, 1860 (IPC) — Section 147, 193, 323
High Courts20 Feb 1969Dismissed
Narain Das Vs Banarsi Lal and Others
Patna High Court · AIR 1970 Patna 50 : (1969) 17 BLJR 749
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, 100, 11Limitation Act, 1908 — Section 14, 14(1)
High Courts19 Feb 1969Dismissed
Tengari Koeri @ Motilal and Others Vs Jhagru Koeri and Others
Patna High Court · (1969) 17 BLJR 890
Civil Procedure Code, 1908 (CPC) — Section 115, 2Limitation Act, 1963 — Section 5
High Courts18 Feb 1969Dismissed
Thakur Dayal Rai and Others Vs Bishundeo Rai and Others
Patna High Court · AIR 1970 Patna 100
Limitation Act, 1908 — Article 142, 144
High Courts17 Feb 1969Dismissed
Puranmasi Khojawar and Others Vs The State of Bihar
Patna High Court · (1969) 17 BLJR 534
Penal Code, 1860 (IPC) — Section 147, 225, 353
High Courts13 Feb 1969Allowed
Mangal Mahto Vs Bihari Mahto and Others
Patna High Court · (1969) PLJR 226
Civil Procedure Code, 1908 (CPC) — Section 151, 47Limitation Act, 1963 — Section 31(a)
High Courts13 Feb 1969Dismissed
Laljee Ram Bhagat Vs Nand Lal Singh and Others
Patna High Court · (1969) 17 BLJR 740
Constitution of India, 1950 — Article 226
High Courts13 Feb 1969Dismissed
Baleshwar Mandal and Others Vs Uchit Lal Jha and Others
Patna High Court · AIR 1970 Patna 131
Trusts Act, 1882 — Section 90
High Courts12 Feb 1969
D.S. Bhoria and Another Vs N. Singh
Patna High Court · (1970) CriLJ 642 : (1969) PLJR 234
Penal Code, 1860 (IPC) — Section 323, 500, 504Railway Protection Force Act, 1957 — Section 11, 12, 15, 20