High Courts03 Feb 1969
Vishwanath Sah Vs State of Bihar
Patna High Court · (1970) CriLJ 1710 : (1969) 2 PLJR 127
Essential Commodities Act, 1955 — Section 11, 7
COURT ARCHIVE
Patna High Court judgments, 1969
205 judgments · page 10 of 11
High Courts03 Feb 1969Dismissed
S. Gurdial Singh Bedi Vs Sunda Hire Purchase Corporation
Patna High Court · AIR 1970 Patna 7
Civil Procedure Code, 1908 (CPC) — Section 21Evidence Act, 1872 — Section 117Specific Relief Act, 1877 — Section 42
High Courts30 Jan 1969Allowed
Mohammad Ahsan Vs State of Bihar
Patna High Court · (1969) 17 BLJR 683
Bihar Tenancy Act, 1885 — Section 5
High Courts30 Jan 1969
Tejpal Agrawal and M/s Ram Pd. Bankatlal Vs State of Bihar
Patna High Court · (1969) PLJR 258
Essential Commodities Act, 1955 — Section 7
High Courts29 Jan 1969Allowed
Nanhki Kaharin Vs Rajmata Haripriya Mali Devi and Others
Patna High Court · (1969) 17 BLJR 888
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(b), Order 7 Rule 11(c)
High Courts23 Jan 1969Allowed
Dudh Nath Singh Vs Sarju Singh
Patna High Court · AIR 1970 Patna 132 : (1970) CriLJ 722 : (1969) 2 PLJR 153
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts23 Jan 1969Allowed
Mithila Saran Singh and Another Vs Nihora Singh and Others
Patna High Court · AIR 1970 Patna 97 : (1969) 17 BLJR 675 : (1970) CriLJ 481 : (1969) 2 PLJR 260
Criminal Procedure Code, 1898 (CrPC) — Section 145(4), 146(1)
High Courts21 Jan 1969Allowed
Mohammad Khoda Buksh and Others Vs Mohammad Ishaque and Others
Patna High Court · (1969) 17 BLJR 712
Bihar Wakf Act, 1947 — Section 27(3), 54
High Courts17 Jan 1969Dismissed
State of Bihar Vs Chukia Uraon and Another
Patna High Court · (1969) CriLJ 1524
Criminal Procedure Code, 1898 (CrPC) — Section 423Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Jan 1969Allowed
Mangar Nagbanshi Munda and Others Vs State of Bihar
Patna High Court · (1969) 17 BLJR 658 : (1969) PLJR 195
Criminal Procedure Code, 1898 (CrPC) — Section 164(3), 342Railways Act, 1890 — Section 126
High Courts15 Jan 1969
Md. Ayub Khan and Another Vs Abdus Samad Khan and Others
Patna High Court · (1969) 17 BLJR 932
Evidence Act, 1872 — Section 50, 60
High Courts13 Jan 1969Dismissed
M.L. Burman and Another Vs Shyamsunder Sinha
Patna High Court · (1970) ACJ 415 : AIR 1969 Patna 366
Civil Procedure Code, 1908 (CPC) — Section 100, 101Workmens Compensation Act, 1923 — Section 15, 30(1)
High Courts13 Jan 1969Allowed
Chanru Sah Vs Smt. Usharani Das Gupta and Others
Patna High Court · AIR 1969 Patna 331 : (1969) 17 BLJR 718
Constitution of India, 1950 — Article 245, 246Santhal Parganas Settlement Regulations, 1872 — Section 3Transfer of Property Act, 1882 — Section 1, 106, 111, 3(2)
High Courts13 Jan 1969Allowed
Bibi Mohitunnisa Vs Muhammad Mohiuddin
Patna High Court · AIR 1969 Patna 334 : (1969) PLJR 80
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts10 Jan 1969Dismissed
Asadullah Khan and Another Vs Bibi Khairun Nisa and Others
Patna High Court · (1969) 17 BLJR 527 : (1969) PLJR 227
Contract Act, 1872 — Section 70
High Courts09 Jan 1969
Most. Bholia and Others Vs Ganpat Mahton and Others
Patna High Court · (1969) PLJR 219
Evidence Act, 1872 — Section 18, 33Penal Code, 1860 (IPC) — Section 379
High Courts09 Jan 1969Dismissed
Rameshwar Sao Vs Kamla Sao and Another
Patna High Court · AIR 1969 Patna 329
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 50
High Courts08 Jan 1969
Sadan Prasad Vs State of Bihar
Patna High Court · (1970) CriLJ 1323 : (1969) PLJR 257
Penal Code, 1860 (IPC) — Section 294Probation of Offenders Act, 1958 — Section 6
High Courts07 Jan 1969Dismissed
Paras Nath Prasad and Others Vs Surajdeo Prasad
Patna High Court · (1969) 17 BLJR 653
Criminal Procedure Code, 1898 (CrPC) — Section 107, 120(2)
High Courts04 Jan 1969Dismissed
Hansraj Bagracha and Others Vs State of Bihar and Others
Patna High Court · AIR 1970 Patna 59
Bihar Sales Tax Act, 1959 — Section 3A, 42, 46, 46(1), 5ABihar Sales Tax Rules, 1959 — Rule 31B, 8CCentral Sales Tax Act, 1956 — Section 15