High Courts04 Jan 1969Dismissed
Mani Sanyal, Lakhanlal and Others, Kuldip Singh and Others and Rajkumar Sing Vs Union of India(UOI) and Others
Patna High Court · (1969) 17 BLJR 253
Electricity (Supply) Act, 1948 — Section 46, 49
COURT ARCHIVE
Patna High Court judgments, 1969
205 judgments · page 11 of 11
High Courts03 Jan 1969Dismissed
State of Bihar Vs Sheo Kumar Sinha
Patna High Court · AIR 1969 Patna 359 : (1969) 17 BLJR 299 : (1969) PLJR 132
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 11, Order 33 Rule 14, Order 33 Rule 8, 47Limitation Act, 1908 — Article 182
High Courts03 Jan 1969Dismissed
Deonath Pandey and Others Vs The State of Bihar
Patna High Court · (1969) PLJR 207
Penal Code, 1860 (IPC) — Section 109, 149, 307, 34, 409Prevention of Corruption Act, 1988 — Section 5(1)(c)
High Courts02 Jan 1969Dismissed
Sheikh Mianjan Mian Vs Rajballabh Singh and Others
Patna High Court · (1969) 17 BLJR 631 : (1969) PLJR 251
Penal Code, 1860 (IPC) — Section 307, 426, 504
High Courts02 Jan 1969Dismissed
Mt. Sharda Devi Vs Karamchand Thappar and Co. and Others
Patna High Court · AIR 1969 Patna 333
Civil Procedure Code, 1908 (CPC) — Section 11, 151, 47