High Courts31 Jul 1969Partly Allowed
Sheo Narayan Singh and Others Vs Ambica Singh and Others
Patna High Court · AIR 1970 Patna 246 : (1969) 17 BLJR 1020 : (1969) 2 PLJR 505
Easements Act, 1882 — Section 15, 29Limitation Act, 1908 — Section 23
COURT ARCHIVE
Patna High Court judgments, 1969
205 judgments · page 4 of 11
High Courts29 Jul 1969Dismissed
Samarendra Kumar Motilal Vs Jitendra Kumar Motilal
Patna High Court · AIR 1970 Patna 317
Suits Valuation Act, 1887 — Section 8
High Courts29 Jul 1969Allowed
Mohammad Abbas and Another Vs Mohammad Mustaqim and Others
Patna High Court · AIR 1970 Patna 332 : (1970) CriLJ 1252
Criminal Procedure Code, 1898 (CrPC) — Section 115, 145
High Courts29 Jul 1969
Narayan Das Rai and Others Vs Bolta Ram and Others
Patna High Court · (1973) CriLJ 818
Criminal Procedure Code, 1898 (CrPC) — Section 145, 4, 7
High Courts25 Jul 1969Allowed
Naima Khatoon and Others Vs Sarju Prasad Singh and Others
Patna High Court · AIR 1970 Patna 277
Bihar Land Reforms Act, 1950 — Section 14, 4, 6Civil Procedure Code, 1908 (CPC) — Section 100, 11, 9Constitution of India, 1950 — Article 14
High Courts24 Jul 1969Partly Allowed
Sarju Ram Vs Harihar Ram Tewary and Others
Patna High Court · AIR 1970 Patna 267 : (1970) CriLJ 1117
Criminal Procedure Code, 1898 (CrPC) — Section 200, 202, 4(1)
High Courts23 Jul 1969Dismissed
Bhola Mahton Vs Bhattu Baitha
Patna High Court · AIR 1970 Patna 320 : (1970) CriLJ 1250
Criminal Procedure Code, 1898 (CrPC) — Section 147(2)
High Courts22 Jul 1969Allowed
Gaya Datt Patha and Another Vs Narabdeshwar Dubey
Patna High Court · AIR 1970 Patna 319 : (1970) CriLJ 1249
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts18 Jul 1969Dismissed
Ram Dhanesh Singh Vs Chandra Devi and Others
Patna High Court · AIR 1970 Patna 316
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6
High Courts16 Jul 1969Dismissed
Dr. Benoy Krishna Roy and Another Vs The Ranchi University and Others
Patna High Court · (1969) PLJR 553
Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 — Section 15, 15(2), 60
High Courts16 Jul 1969
The Gandak Yojana Karamchari Kalyan Sangh and Another Vs The State of Bihar and Others
Patna High Court · (1969) PLJR 521
Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 36Trade Unions Act, 1926 — Section 4
High Courts16 Jul 1969Allowed
Kailash Chaudhary Vs The President, Board of Secondary Education
Patna High Court · (1969) PLJR 569
Bihar High Schools (Control and Regulation of Administration) Act, 1960 — Section 5(2), 6, 6(1)
High Courts10 Jul 1969
Janardan Prasad Mandal Vs State of Bihar
Patna High Court · (1970) CriLJ 649
Penal Code, 1860 (IPC) — Section 228
High Courts04 Jul 1969Allowed
Parshava Properties Ltd. Vs Workmen and Another
Patna High Court · AIR 1970 Patna 314
Mines Act, 1952 — Section 52, 52(2)
High Courts03 Jul 1969Allowed
Management of Shiva Flour Mills Vs The Workmen and Another
Patna High Court · AIR 1970 Patna 273
Constitution of India, 1950 — Article 226Industrial Employment (Standing Orders) Act, 1946 — Section 1(3), 15
High Courts01 Jul 1969
Tata Engineering and Locomotive Company Ltd. Vs The Assistant Commissioner of Commercial Taxes and Others
Patna High Court · (1969) PLJR 537
Central Sales Tax Act, 1956 — Section 3, 3(a), 4(2), 5(2), 6Constitution of India, 1950 — Article 133, 136, 226, 227, 286
High Courts23 May 1969Dismissed
Basruddin Khan and Another Vs Gurudarshan Das and Others
Patna High Court · AIR 1970 Patna 304
Evidence Act, 1872 — Section 101, 102, 103, 104Specific Relief Act, 1877 — Section 27
High Courts23 May 1969
Somu Kumar Chatterjee and Another Vs District Signal Tele-Communication Engineer and Another
Patna High Court · (1970) 2 LLJ 179 : (1969) PLJR 444
Agricultural Refinance and Development Corporation Act, 1963 — Section 3Constitution of India, 1950 — Article 226, 227Deposit Insurance and Credit Guarantee Corporation Act, 1961 — Section 3
High Courts22 May 1969Dismissed
Sohan Manjhi Vs State
Patna High Court · AIR 1970 Patna 303 : (1970) CriLJ 1245
Penal Code, 1860 (IPC) — Section 300, 85
High Courts21 May 1969Partly Allowed
Muna Kuar and Others Vs Lala Prasad Singh and Others
Patna High Court · AIR 1970 Patna 219
Civil Procedure Code, 1908 (CPC) — Section 11