High Courts09 Oct 1969
The Tata Iron and Steel Co. Ltd. Vs Abdul Ahad and Others
Patna High Court · AIR 1970 Patna 338
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Transfer of Property Act, 1882 — Section 111
COURT ARCHIVE
Patna High Court judgments, 1969
205 judgments · page 2 of 11
High Courts07 Oct 1969Dismissed
Amir Lal Thakur and Others Vs Ram Krishna Singh and Others
Patna High Court · AIR 1970 Patna 384
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2
High Courts04 Oct 1969Partly Allowed
Union of India (UOI) Vs Jogendra Chandra Naha and Others
Patna High Court · AIR 1971 Patna 24
Limitation Act, 1908 — Article 30, 31Railways Act, 1890 — Section 72
High Courts03 Oct 1969
Baidyanath Murmu Vs Bhagwat Murmu and Others
Patna High Court · (1971) CriLJ 571
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts26 Sept 1969
Madan Mohan Prasad and Others Vs Government of Bihar and Others
Patna High Court · AIR 1970 Patna 432 : (1969) 17 BLJR 1033
Bihar Superior Judicial Service Rules, 1946 — Rule 16, 3(2)Constitution of India, 1950 — Article 162, 166(1), 233, 235, 309
High Courts26 Sept 1969Dismissed
Pashupati Narain Sinha Vs Union of India (UOI) and Others
Patna High Court · AIR 1971 Patna 18
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Constitution of India, 1950 — Article 311(2)
High Courts23 Sept 1969
Commissioner of Commercial Taxes Vs Sheodutta Prasad Chandeshwar Singh
Patna High Court · (1969) PLJR 574 : (1970) 25 STC 114
Bihar Sales Tax Act, 1947 — Section 13(6), 24(5), 25(1)
High Courts22 Sept 1969
Sk. Ali Imam Vs Hafizan Bibi
Patna High Court · (1971) CriLJ 193
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts22 Sept 1969
Budhram Kashiram Vs The State of Bihar
Patna High Court · (1970) 26 STC 505
Bihar Sales Tax Act, 1947 — Section 24(5)(a), 5(a)(ii)
High Courts18 Sept 1969
Harinagar Sugar Mills Limited Vs State of Bihar and Others
Patna High Court · (1969) 09 PAT CK 0003
Constitution of India, 1950 — Article 14, 19, 228
High Courts17 Sept 1969
Commissioner of Commercial Taxes Vs Indian Cable Co. Ltd.
Patna High Court · (1969) PLJR 609 : (1969) 27 STC 487
Bihar Sales Tax Act, 1959 — Section 16(2), 33(3)
High Courts16 Sept 1969Dismissed
Saryug Barhi Vs Devendar Mahton and Others
Patna High Court · AIR 1970 Patna 393 : (1969) 2 PLJR 632
Civil Procedure Code, 1908 (CPC) — Section 100, 11, 24, 37
High Courts06 Sept 1969Dismissed
Vishnu Sugar Mills Ltd. Vs Rameshwar Jute Mills Ltd.
Patna High Court · (1969) 2 PLJR 625
Civil Procedure Code, 1908 (CPC) — Section 21, 34Sales of Goods Act, 1930 — Section 38
High Courts06 Sept 1969Allowed
Amarnath Singh Vs Presiding Officer, Industrial Tribunal and Others
Patna High Court · AIR 1970 Patna 269 : (1969) 17 BLJR 1078 : (1970) 20 FLR 64 : (1969) 2 PLJR 486
Bihar Shops and Establishments Act, 1953 — Section 2(6), 28, 28(1)Motor Transport Workers Act, 1961 — Section 1(4), 2
High Courts05 Sept 1969Dismissed
Sumeshwar Mishra and Others Vs Swami Nath Tiwari and Others
Patna High Court · AIR 1970 Patna 348 : (1970) 3 PLJR 478
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts04 Sept 1969Allowed
Sri Satish Kumar Banerjee Vs Srimati Kanchan Devi and Others
Patna High Court · (1969) PLJR 583
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92, Order 6 Rule 8, Order 8 Rule 2Government of India Act, 1915 — Section 30Registration Act, 1908 — Section 17, 17(2)(vi)
High Courts29 Aug 1969Allowed
Xaca (India) Private Ltd. Vs Jamuna Prasad Kaviraj
Patna High Court · AIR 1970 Patna 389 : (1969) 2 PLJR 594
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts29 Aug 1969Allowed
Office Secretary, Bhudan Yajna Samiti Vs Mahendra Ahir and Others
Patna High Court · (1969) PLJR 577
Bihar Bhoodan Yagna Act, 1954 — Section 11, 11(4), 17(1), 17(4), 22Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Criminal Procedure Code, 1898 (CrPC) — Section 100, 144
High Courts27 Aug 1969
Daitari Mahto Vs State
Patna High Court · (1971) CriLJ 129 : (1969) PLJR 529
Prevention of Food Adulteration Act, 1954 — Section 16, 20, 23
High Courts26 Aug 1969Allowed
Purshottam Ram Agarwal and Others Vs State
Patna High Court · AIR 1970 Patna 293 : (1970) CriLJ 1243 : (1969) 2 PLJR 606
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117(1), 117(3)