High Courts25 Aug 1966Dismissed
Shree Mohammad Yusuf Vs Union of India(UOI) and Others
Patna High Court · AIR 1967 Patna 266
Constitution of India, 1950 — Article 5, 7
COURT ARCHIVE
Patna High Court judgments, 1966
222 judgments · page 6 of 12
High Courts24 Aug 1966Allowed
Mulchand R. Thacker Vs Sm. Kamla Bai and Others
Patna High Court · AIR 1967 Patna 166 : (1967) CriLJ 641
Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 195(1), 476(1), 476BPenal Code, 1860 (IPC) — Section 406
High Courts23 Aug 1966Allowed
Union of India(UOI) Vs Binod Behari Singh
Patna High Court · AIR 1967 Patna 144
Limitation Act, 1963 — Article 119
High Courts23 Aug 1966Dismissed
Zahuruddin and Others Vs Md. Jan
Patna High Court · AIR 1967 Patna 275
Limitation Act, 1963 — Article 64, 65
High Courts23 Aug 1966Dismissed
Baijnath Bhalotia Vs State Bank of India and Others
Patna High Court · AIR 1967 Patna 386
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6
High Courts22 Aug 1966Partly Allowed
Rohtas Industries Ltd. and Another Vs Workmen of Rohtas Industries Ltd. and Others
Patna High Court · AIR 1967 Patna 224 : (1968) 1 LLJ 710
Industrial Disputes Act, 1947 — Section 10A
High Courts22 Aug 1966Allowed
Chhote Lal Vs Kamla Devi and Others
Patna High Court · AIR 1967 Patna 269
Hindu Marriage Act, 1955 — Section 23(2)
High Courts21 Aug 1966Dismissed
Smt. Sudarsan Vs Shree Prem Kumar Sarna
Patna High Court · AIR 1967 Patna 4
Civil Procedure Code, 1908 (CPC) — Section 96Hindu Marriage Act, 1955 — Section 13, 9
High Courts20 Aug 1966Dismissed
Raj Kumar Singh Vs Gourishankar Jhunjhunwala and Others
Patna High Court · AIR 1967 Patna 280
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts20 Aug 1966
HANUMANMAL PERIWAL Vs COMMISSIONER OF WEALTH-TAX, BIHAR and ORISSA.
Patna High Court · (1968) 67 ITR 320
High Courts19 Aug 1966Dismissed
Tata Iron and Steel Co. Ltd. Vs Arun Chandra Bose and Another
Patna High Court · AIR 1967 Patna 246
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2), Order 27A Rule 1, Order 41 Rule 31, 100, 101Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 115
High Courts19 Aug 1966Dismissed
Acharaj Singh Vs State of Bihar and Another
Patna High Court · AIR 1967 Patna 114
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 2Constitution of India, 1950 — Article 13, 13(3), 14, 19, 23Defence of India Rules, 1962 — Rule 125, 125(2), 125(3)
High Courts18 Aug 1966Dismissed
Lakshmi Kanta Jha Vs Lal Bihari Saran Singh and Others
Patna High Court · AIR 1967 Patna 236
Cess Act, 1880 — Section 99Limitation Act, 1963 — Section 15(1)
High Courts09 Aug 1966Dismissed
Mahanth Sudarshan Dass Vs Mahanth Ramkripal Dass and Others
Patna High Court · AIR 1967 Patna 131
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, 2(2)
High Courts09 Aug 1966
MAHARAJ KUMAR KAMAL SINGH Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1968) 67 ITR 725
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 22, 23, 24, 25, 26
High Courts01 Aug 1966
Brijendra Narayan Choudhary and Another Vs S.M. Singh and Another
Patna High Court · (1967) CriLJ 1441
Criminal Procedure Code, 1898 (CrPC) — Section 499(3)
High Courts28 Jul 1966Dismissed
Shri Nand Kishore Prasad Vs State of Bihar
Patna High Court · AIR 1967 Patna 133 : (1968) 1 LLJ 703
Constitution of India, 1950 — Article 226, 311
High Courts28 Jul 1966Dismissed
P. Girdharan Prasad Missir and Another Vs State of Bihar and Another
Patna High Court · AIR 1968 Patna 77
Civil Procedure Code, 1908 (CPC) — Section 11, 47Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 16, 35, 36(2), 38, 40(1)
High Courts27 Jul 1966Allowed
The Union of India (UOI) Vs Gyani Ram Bhagat Ram
Patna High Court · AIR 1967 Patna 32
Railways Act, 1890 — Section 56
High Courts26 Jul 1966Dismissed
The State of Bihar Vs Sitaram Jhunjhunwala
Patna High Court · AIR 1967 Patna 433
Companies Act, 1956 — Section 220(3)