G.S. Dugal and Co. (Private) Ltd. Vs Labour Inspector (Central)
Patna High Court · AIR 1968 Patna 90
COURT ARCHIVE
222 judgments · page 5 of 12
Patna High Court · AIR 1968 Patna 90
Patna High Court · AIR 1967 Patna 283 : (1967) CriLJ 1179
Patna High Court · AIR 1968 Patna 59
Patna High Court · AIR 1967 Patna 315 : (1968) 1 LLJ 525
Patna High Court · AIR 1968 Patna 62 : (1968) CriLJ 212
Patna High Court · AIR 1967 Patna 220
Patna High Court · AIR 1967 Patna 338
Patna High Court · AIR 1967 Patna 223 : (1967) CriLJ 907
Patna High Court · AIR 1967 Patna 298
Patna High Court · (1967) CriLJ 1444
Patna High Court · AIR 1967 Patna 216
Patna High Court · AIR 1967 Patna 243
Patna High Court · (1968) CriLJ 127
Patna High Court · AIR 1968 Patna 166 : (1967) 37 CompCas 84
Patna High Court · AIR 1967 Patna 276
Patna High Court · AIR 1967 Patna 253 : (1967) CriLJ 1040
Patna High Court · AIR 1967 Patna 96
Patna High Court · AIR 1967 Patna 257
Patna High Court · AIR 1967 Patna 122 : (1967) CriLJ 508
Patna High Court · AIR 1967 Patna 233