High Courts21 May 1924
Bhagwan Chandra Das and Another Vs Rai Sahib Dharam Narain Das and Others
Patna High Court · AIR 1924 Patna 802
COURT ARCHIVE
Patna High Court judgments, 1924
284 judgments · page 9 of 15
High Courts20 May 1924
Jangal Singh and Another Vs Radha Kishun
Patna High Court · 86 Ind. Cas. 802
Penal Code, 1860 (IPC) — Section 395
High Courts20 May 1924
Basdeo Singh and Others Vs King-Emperor
Patna High Court · AIR 1924 Patna 704
Penal Code, 1860 (IPC) — Section 147, 430
High Courts15 May 1924
Mohiuddin Khan and Others Vs The King-Emperor
Patna High Court · AIR 1924 Patna 829
Penal Code, 1860 (IPC) — Section 144
High Courts14 May 1924
Dhanraj Bhagat and Gaji Bhagat Vs Bharat Narain Singh and Another
Patna High Court · AIR 1924 Patna 703
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts14 May 1924
Banambar Chhotra Vs Nata Behra
Patna High Court · AIR 1925 Patna 193
Penal Code, 1860 (IPC) — Section 420
High Courts12 May 1924
Nagendra Nath Ghosh Vs Sambhu Nath Panday and Others
Patna High Court · AIR 1925 Patna 106
High Courts09 May 1924
Amolak Chand Vs Mansukh Rai Mangan Lal
Patna High Court · AIR 1925 Patna 127
Provincial Insolvency Act, 1920 — Section 2(d)
High Courts09 May 1924
Mani Lal and Others Vs Durga Prasad and Others
Patna High Court · 80 Ind. Cas. 667
Civil Procedure Code, 1908 (CPC) — Section 115, 12, 151, 2Government of India Act, 1935 — Section 107
High Courts08 May 1924
Tikait Thakur Narayan Singh Vs Nawab Saiyid Dildar Ali Khan and Another
Patna High Court · 80 Ind. Cas. 544
Specific Relief Act, 1963 — Section 42
High Courts08 May 1924
Debi Singh and Others Vs F.E. Christian and Others
Patna High Court · AIR 1924 Patna 776
High Courts08 May 1924
Narayan Singh Vs Nawab Saiyid Dildar Ali Khan and Another
Patna High Court · AIR 1925 Patna 210
Specific Relief Act, 1877 — Section 42
High Courts07 May 1924
Hem Singh and Others Vs Bhagwat Singh and Others
Patna High Court · 80 Ind. Cas. 67
High Courts07 May 1924
Madan Mohan Lal Vs Abdul Razaque Khan and Others
Patna High Court · 88 Ind. Cas. 465
Bengal Land Registration Act, 1876 — Section 70Bengal Land Revenue Sales Act, 1859 — Section 10, 13
High Courts01 May 1924
Hardhan Mahto Vs Gokhul Mahto
Patna High Court · AIR 1924 Patna 775
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts30 Apr 1924
Chhedi Singh Vs Emperor
Patna High Court · AIR 1925 Patna 117
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 149, 325
High Courts30 Apr 1924
Ramai Ho Vs Emperor
Patna High Court · AIR 1925 Patna 191
Criminal Procedure Code, 1898 (CrPC) — Section 533
High Courts30 Apr 1924
Raghunath Kuer and Others Vs Rajkishore Kuer and Others
Patna High Court · AIR 1924 Patna 783
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438