High Courts17 Jun 1924
Gopal Ojha and Others Vs Ramadhar Singh and Others
Patna High Court · AIR 1925 Patna 228
Bengal Tenancy Act, 1885 — Section 83Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1)
COURT ARCHIVE
Patna High Court judgments, 1924
284 judgments · page 8 of 15
High Courts13 Jun 1924
Bibi Washihan Vs Mir Nawab Ali
Patna High Court · AIR 1925 Patna 138
Civil Procedure Code, 1908 (CPC) — Section 104, 105
High Courts13 Jun 1924
Prayag Gope and Others Vs Emperor
Patna High Court · 82 Ind. Cas. 284
Criminal Procedure Code, 1898 (CrPC) — Section 342, 349Penal Code, 1860 (IPC) — Section 143, 144, 349, 379, 75
High Courts13 Jun 1924
Prayag Gope and Others Vs The King-Emperor
Patna High Court · AIR 1924 Patna 764
Penal Code, 1860 (IPC) — Section 143, 144, 379
High Courts13 Jun 1924
Mathura Pandey Vs Chandrika Rai and Others
Patna High Court · AIR 1925 Patna 319
High Courts12 Jun 1924
Sastu Sahu and Others Vs Nathuni Thakur and Others
Patna High Court · AIR 1924 Patna 689
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(4)
High Courts10 Jun 1924
Rudra Das Chakravarti Vs Kamakhya Narayan Singh
Patna High Court · AIR 1925 Patna 259
Central Provinces Court of Wards Act, 1899 — Section 18Chota Nagpur Encumbered Estates Act, 1876 — Section 17Court of Wards Act — Section 70
High Courts05 Jun 1924
Harihar Prasad Singh and Another Vs Maharaja Kesho Prasad Singh
Patna High Court · AIR 1925 Patna 68
Evidence Act, 1872 — Section 11Limitation Act, 1963 — Section 10Lower Burma Land and Revenue Act — Section 56
High Courts04 Jun 1924
Thakur Prasad Singh and Others Vs King Emperor
Patna High Court · AIR 1924 Patna 665
Penal Code, 1860 (IPC) — Section 380, 448, 75
High Courts04 Jun 1924
The Hon''ble Maharaja Bahadur Kesho Prasad Singh Vs Madho Prasad Singh and Others
Patna High Court · AIR 1924 Patna 721
Limitation Act, 1963 — Article 140, 141, 9
High Courts30 May 1924
Ashrafilal Mahta and Others Vs Surajmaya Mishrain
Patna High Court · AIR 1924 Patna 758
High Courts30 May 1924
Asharfilal Mahtha and Others Vs Surajmaya Mishrain
Patna High Court · 82 Ind. Cas. 181
High Courts27 May 1924
Parmeshwar Pandey and Another Vs Raj Kishore Prasad Narayan Singh
Patna High Court · AIR 1925 Patna 59
Transfer of Property Act, 1882 — Section 17, 61
High Courts27 May 1924
Secretary of State Vs Manmatha Nath Dey and Others
Patna High Court · AIR 1925 Patna 129
Land Acquisition Act, 1894 — Section 18
High Courts27 May 1924
Parmeshwar Pandey and Another Vs Rajkeshore Prasad Narayan Singh
Patna High Court · 80 Ind. Cas. 34
Transfer of Property Act, 1882 — Section 17, 61
High Courts27 May 1924Dismissed
Madan Mohan Lal Vs Abdul Razaque Khan and others
Patna High Court · (1924) 05 PAT CK 0003
High Courts21 May 1924
Raghunath Kuer and Others Vs Rajkishore Kuer and Others
Patna High Court · 81 Ind. Cas. 442
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438