COURT ARCHIVE

Madras High Court judgments, 2011

4,889 judgments · page 48 of 245

High Courts27 Sept 2011Dismissed

The Management of M/s Matheson Bosanquet Enterprises Ltd, Belmont, Coonoor 643101 The Nilgiris Vs The Presiding Officer Labour Court Coimbatore and R. Suresh Shankar

Madras High Court · (2011) 09 MAD CK 0240

Industrial Disputes Act, 1947 — Section 2, 25F

High Courts27 Sept 2011Dismissed

S. Khadar Batcha Vs State of Tamil Nadu

Madras High Court · (2011) 09 MAD CK 0225

Tamil Nadu Pension Rules, 1978 — Rule 9(2)

High Courts27 Sept 2011Dismissed

Balasubramanian Vs K. Rajammal and K. Gopalakrishnan

Madras High Court · (2011) 09 MAD CK 0224

High Courts27 Sept 2011Dismissed

Indian Oil Corporation Ltd. Vs Lakshmi Subrahmanyam and Others

Madras High Court · (2011) 09 MAD CK 0187

Madras City Tenants Protection Act, 1922 — Section 11, 2(4), 3, 4, 9Transfer of Property Act, 1882 — Section 113

High Courts27 Sept 2011Dismissed

K. Rajendran Vs A. Zakir Hussain and Others

Madras High Court · (2011) 09 MAD CK 0161

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6

High Courts27 Sept 2011Allowed

C. M. Dhinakaran @ Suresh Vs S. Annapoorna

Madras High Court · (2011) 09 MAD CK 0057

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Article 58, 59, 65Original Side Rules — Order 36 Rule 1

High Courts27 Sept 2011Allowed

M/s. Midland Theatres No. 12, Rutland Gate V Street Chennai-600 006 Vs Assistant Commissioner of Income Tax City Circle V (Inv) 121, Nungambakkam High Road Chennai-600 034

Madras High Court · (2011) 09 MAD CK 0015

Finance Act, 1987 — Section 45(3), 45(4), 48Income Tax Act, 1961 — Section 144, 145, 182, 183, 184

High Courts27 Sept 2011Dismissed

R.C. Church Vallipuram Vs K. Seeranga Gounder

Madras High Court · (2011) 09 MAD CK 0006

High Courts27 Sept 2011Dismissed

Govindammal Vs Maharani, Vellaiyammal, P. Palanisamy and Sekar

Madras High Court · (2011) 09 MAD CK 0004

High Courts26 Sept 2011Dismissed

V.A. Logesh Vs The Director of Town Panchayats Kuralagam, Chennai 108, The Assistant Director of Town Panchayat Salem Zone, Salem and The Executive Officer, Sankari Town Panchayat, Sankari, Salem District

Madras High Court · (2011) 09 MAD CK 0363

High Courts26 Sept 2011Allowed

R. Malathy Vs The Director-General of Police, The Commissioner of Police and The Joint Commissioner of Police

Madras High Court · (2011) 5 CTC 829

Central Reserve Police Force Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 39A, 51ATamil Nadu Police Subordinate Service (Discipline and Appeal) Rules, 1955 — Rule 3

High Courts26 Sept 2011Allowed

Tirunelveli City Municipal Corporation Vs Sri Pathy Associates

Madras High Court · (2011) 09 MAD CK 0339

Arbitration and Conciliation Act, 1996 — Section 16(3), 16(5), 24, 25, 28(3)

High Courts26 Sept 2011Allowed

Commissioner of Income Tax I, Chennai Vs Easwaran and Sons Engineers Limited Chennai

Madras High Court · (2011) 09 MAD CK 0325

Income Tax Act, 1961 — Section 40A(7), 43, 43(B)

High Courts26 Sept 2011

S. Sivaprakash Vs The Branch Manager Indian Bank Kurinjipadi Branch Kurinjipadi, Cuddalore District and The Principal SRR Engineering College Old Mahabalipuram Road, (IT Highway) Padur, Chennai -603 103

Madras High Court · (2011) 09 MAD CK 0287

High Courts26 Sept 2011

Sivakasi Hindu Nadar Uravinmurai Magamai Fund Vs S. Prakasam

Madras High Court · (2012) 2 MLJ 64

Evidence Act, 1872 — Section 102, 4, 40, 41, 42Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2, 29Transfer of Property Act, 1882 — Section 106

High Courts26 Sept 2011Dismissed

U. Sree Vs U. Srinivas

Madras High Court · (2011) 09 MAD CK 0229

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 2Constitution of India, 1950 — Article 142Evidence Act, 1872 — Section 63

High Courts26 Sept 2011Allowed

Commissioner of Income Tax I, Tiruchirappalli Vs R. Mohan Prop. R.M. Traders B-4, First Cross, West Extension Thillai Nagar Tiruchirappalli

Madras High Court · (2011) 09 MAD CK 0170

Income Tax Act, 1961 — Section 143(1), 147

High Courts26 Sept 2011Allowed

The Executive Engineer TWAD Board, Maintenance Division (Siruvani), Ragupathy Layout 2nd Street Saibaba Colony, Coimbatore - 11 Vs The Labour Inspector, Coonoor, Nilgiris and Others

Madras High Court · (2011) 09 MAD CK 0166

Contract Labour (Regulation and Abolition) Act, 1970 — Section 12

High Courts26 Sept 2011Dismissed

V. Dhanasekaran Vs The District Collector Thiruvannamalai District, The District Adi Dravidar Welfare Officer, The Special Tahsildar Adi Dravidar Welfare and The District Employment Officer District Employment Exchange Office Thiruvannamalai District

Madras High Court · (2011) 09 MAD CK 0165

High Courts26 Sept 2011Allowed

Pachai Ammal @ Manonmani Vs Mr. Palani and Others

Madras High Court · (2011) 09 MAD CK 0149