COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 981 of 3,204

High Courts20 Jun 2007Allowed

Palash Chatterjee Vs State of W.B. and Another

Calcutta High Court · (2007) CriLJ 4215

Arbitration and Conciliation Act, 1996 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 457, 468, 482Motor Vehicles Act, 1988 — Section 2(30)

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High Courts20 Jun 2007Allowed

Carrit Moran and Co. Pvt. Ltd. Vs State of W.B. and Others

Calcutta High Court · (2007) 4 CHN 33 : (2008) 116 FLR 943 : (2008) 1 LLJ 19

Industrial Disputes Act, 1947 — Section 17BLimitation Act, 1963 — Section 5

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High Courts20 Jun 2007Allowed

Biswanath Hazra Vs State of West Bengal and Others

Calcutta High Court · (2007) 4 CHN 52

Penal Code, 1860 (IPC) — Section 354, 376, 448

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High Courts20 Jun 2007

Saraf Enterprises Vs State of West Bengal

Calcutta High Court · (2008) 1 CHN 164

Criminal Procedure Code, 1973 (CrPC) — Section 203

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High Courts19 Jun 2007Dismissed

Kamal Parekh and Another Vs State of West Bengal and Others

Calcutta High Court · (2007) 3 CALLT 251

Constitution of India, 1950 — Article 12Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Evidence Act, 1872 — Section 58

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High Courts19 Jun 2007

Amar Pal and Others Vs State of West Bengal and Another

Calcutta High Court · (2007) 4 CHN 822 : (2007) CriLJ 4150 : (2008) 1 ILR (Cal) 66

Constitution of India, 1950 — Article 136, 226Criminal Procedure Code, 1973 (CrPC) — Section 125, 155(2), 156(1), 161, 482Evidence Act, 1872 — Section 41

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High Courts19 Jun 2007

Yuvraj Agarwal and Another Vs Regional Provident Fund Commissioner and Others

Calcutta High Court · (2007) 115 FLR 777

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17, 7A, 7Q, 8, 8F

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High Courts18 Jun 2007

The Dover Co-Operative Housing Society Ltd. and Another Vs The State of West Bengal and Others Parimal Chandra Sen Vs The Dover Co-Operative Housing Society Ltd. and Others

Calcutta High Court · (2007) 06 CAL CK 0041

Constitution of India, 1950 — Article 12, 226West Bengal Co-operative Societies Act, 1983 — Section 32, 49, 92, 93, 94

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High Courts18 Jun 2007

Dover Co-operative Housing Society Ltd. and Another Vs State of West Bengal and Others Parimal Chandra Sen Vs Dover Co-operative Housing Society Ltd. and Others

Calcutta High Court · (2007) 3 CALLT 522 : (2007) 3 CHN 508

Constitution of India, 1950 — Article 12, 226

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High Courts18 Jun 2007

Ainul Haque and Others Vs State of W.B. and Others

Calcutta High Court · (2007) 4 CHN 35

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts18 Jun 2007

Sadhu Ram Ruidas Vs State of West Bengal and Others

Calcutta High Court · (2007) 3 CALLT 472

Constitution of India, 1950 — Article 226West Bengal Land Reforms and Tenancy Tribunal Act, 1997 — Section 10, 10(3), 6

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High Courts15 Jun 2007Dismissed

Tapan Kumar Bairagya and Others Vs The State of West Bengal and Others

Calcutta High Court · (2007) 3 CALLT 358

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High Courts15 Jun 2007Allowed

State of West Bengal and Others Vs Samir Ghosh

Calcutta High Court · (2007) 4 CHN 744

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High Courts14 Jun 2007Dismissed

State of West Bengal and Others Vs Gopal Krishna Das Adhikary and Another

Calcutta High Court · (2007) 3 CHN 708

Land Acquisition Act, 1894 — Section 23, 24, 34Penal Code, 1860 (IPC) — Section 175, 176West Bengal Industrial Infrastructure Development Corporation Act, 1974 — Section 27, 27(1), 27(2), 27(3), 27(4)

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High Courts12 Jun 2007Dismissed