COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 979 of 3,204

High Courts09 Jul 2007Dismissed

Swaika Vanaspati Products Ltd. and Another Vs State of W.B. and Others

Calcutta High Court · (2007) 4 CHN 566 : (2008) 117 FLR 166

Industrial Disputes Act, 1947 — Section 17, 17AA, 17AA(1), 2West Bengal Industrial Disputes Rules, 1958 — Rule 20B(1), 20B(5), 21, 24

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High Courts09 Jul 2007

Jay Ram Sharma Vs Union of India and Others

Calcutta High Court · 112 CWN 521

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High Courts09 Jul 2007

Indian Craft Village Trust and Another Vs Calcutta Municipal Corporation and Others

Calcutta High Court · (2007) 4 CHN 327

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 4, 151Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 15, 17, 31, 51, 58

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High Courts06 Jul 2007Dismissed

Shree Shree Iswar Satyanarayanan and Others Vs Amstar Investment Pvt. Ltd.

Calcutta High Court · (2008) 2 ARBLR 36 : (2008) 1 CHN 427

Arbitration and Conciliation Act, 1996 — Section 9

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High Courts06 Jul 2007

Nathuni Shaw Vs Union of India (UOI) and Another

Calcutta High Court · (2008) 3 ARBLR 334

Contract Act, 1872 — Section 74

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High Courts06 Jul 2007Dismissed

Indian Airlines Limited Vs Joynath Victor De and Others

Calcutta High Court · 111 CWN 806

Aircraft Act, 1934 — Section 5, 7, 8(2)Constitution of India, 1950 — Article 12, 14, 32Contract Act, 1872 — Section 23

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High Courts05 Jul 2007

Oriental Insurance Co. Ltd. Vs Renu Rampuria and Others

Calcutta High Court · (2008) ACJ 2134

Motor Vehicles Act, 1988 — Section 140, 166, 171

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High Courts05 Jul 2007

In Re: Areva T and D India Limited

Calcutta High Court · (2007) 4 CHN 678 : (2007) 137 CompCas 834 : (2008) 2 CompLJ 32 : 111 CWN 1048 : (2008) 81 SCL 140

Companies (Court) Rules, 1959 — Rule 85Companies Act, 1956 — Section 100, 17, 211, 391, 392Income Tax Act, 1961 — Section 72A

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High Courts04 Jul 2007Allowed

Life Insurance Corporation of India Ltd. Vs Presiding Officer, Central Government, Labour Court and Others

Calcutta High Court · (2007) 3 CHN 558 : (2007) 114 FLR 1001 : (2008) 1 LLJ 559

Limitation Act, 1963 — Section 5

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High Courts04 Jul 2007

G.S. Atwal and Co. Vs ITO

Calcutta High Court · (2007) 213 CTR 565 : (2007) 292 ITR 561

Income Tax Act, 1961 — Section 182(4)

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High Courts04 Jul 2007Dismissed

Nizamuddin Ahmed and Others Vs State of West Bengal and Others

Calcutta High Court · AIR 2007 Cal 267 : (2007) 3 CALLT 288 : (2008) 1 CHN 180

Constitution of India, 1950 — Article 162

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High Courts03 Jul 2007

Union of India (UOI) and Others Vs Ashok Biswas and Others T. Wajith Vs Union of India (UOI) and Others

Calcutta High Court · (2007) 4 CHN 252

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16

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High Courts03 Jul 2007

M/s. Shaw Brothers (Wine) Ltd. Vs State Of West Bengal and Others

Calcutta High Court · 111 CWN 783

Bengal Excise Act, 1909 — Section 22, 27, 86, 86(7)Constitution of India, 1950 — Article 266

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High Courts02 Jul 2007

Himangshu Maity and Another Vs State of West Bengal and Others

Calcutta High Court · (2007) 3 CHN 692

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High Courts02 Jul 2007Allowed

Girdhar Gopal Dalmia and Others Vs Belgachi Tea Co. Ltd. and New Terai Association Ltd.

Calcutta High Court · (2007) 4 CHN 155

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Companies Act, 1956 — Section 10F, 173, 397, 398, 402Securities and Exchange Board of India (Substantial Acquisition of Shares and Takeovers) Regulations, 1997 — Regulation 10, 11, 12

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High Courts02 Jul 2007Dismissed

Manchura Bibi @ Baby Begum Vs Abdul Majid Mondal and Another

Calcutta High Court · (2008) 1 CHN 1043

Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1), 3(1)(2), 3(2), 3(3)

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High Courts02 Jul 2007Dismissed

In Re: Mursalim Sk.

Calcutta High Court · (2008) 2 ALT(Cri) 1 : (2007) CriLJ 4783

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439Penal Code, 1860 (IPC) — Section 376, 376(2), 493, 90

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High Courts29 Jun 2007Dismissed

Dayanand Gupta Vs Gobind Lall Bangur and Others

Calcutta High Court · AIR 2007 Cal 247 : (2007) 3 CALLT 379 : (2007) 3 CHN 665

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Transfer of Property Act, 1882 — Section 108West Bengal Premises Tenancy Act, 1956 — Section 13(1)

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High Courts29 Jun 2007Dismissed

Gobinda Gopal Mondal Vs Union of India (UOI) and Others

Calcutta High Court · (2007) 2 ILR (Cal) 295

Border Security Force Act, 1968 — Section 117, 40, 46, 48, 48(1)

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High Courts29 Jun 2007Allowed

United India Insurance Co. Ltd. Vs Puti Mahato and Others

Calcutta High Court · (2008) ACJ 127

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1939 — Section 92A, 92A(1)Motor Vehicles Act, 1988 — Section 140, 141, 163A, 166, 168

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