High Courts29 Jun 2007Dismissed
Chairman, West Bengal School Service Commission and Others Vs Shobhit Kumar Singh and Others
Calcutta High Court · (2008) 1 CHN 194 : 111 CWN 851
Constitution of India, 1950 — Article 14, 15, 15(1), 15(3), 16
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 980 of 3,204
High Courts29 Jun 2007Dismissed
Moushumi Sarkar Vs Abhijit Sarkar
Calcutta High Court · (2008) 2 CHN 149
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)
High Courts29 Jun 2007
Sudip Srimal and Another Vs State of West Bengal and Others
Calcutta High Court · 111 CWN 760
Land Acquisition Act, 1894 — Section 10, 11, 23, 4, 49
High Courts28 Jun 2007Dismissed
I.B. Enterprise and Others Vs CESC Ltd. and Others
Calcutta High Court · AIR 2007 Cal 286
Constitution of India, 1950 — Article 12, 14, 226Electricity Act, 2003 — Section 10, 40, 42, 61, 62
High Courts28 Jun 2007Allowed
Abdul Kalam Mallik Vs State of West Bengal and Others
Calcutta High Court · (2007) 06 CAL CK 0006
Constitution of India, 1950 — Article 195
High Courts28 Jun 2007Dismissed
Murari Mohan Kejriwal Vs Sharawan Kumar Kejriwal
Calcutta High Court · (2007) 06 CAL CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Jun 2007Disposed Of
Exide Industries Limited And Anr Vs Union Of India
Calcutta High Court · (2007) 06 CAL CK 1343
Income Tax Act, 1961- Section 28, 36, 43(B)
High Courts27 Jun 2007
Exide Industries Limited and Another Vs Union of India (UOI) and Others
Calcutta High Court · (2007) CriLJ 206 : (2007) 212 CTR 206 : 111 CWN 829 : (2007) 292 ITR 470 : (2007) 164 TAXMAN 9
Income Tax Act, 1961 — Section 28, 36, 36(1), 43B
High Courts27 Jun 2007Allowed
Bani Rani Das Vs Manager, National Insurance Co. Ltd. and Another
Calcutta High Court · (2008) ACJ 538
Motor Vehicles Act, 1988 — Section 140
High Courts26 Jun 2007Dismissed
Mobesher Hossain Mondal and Others Vs Sekhar Chatterjee and Others
Calcutta High Court · AIR 2008 Cal 31
Motor Vehicles Act, 1988 — Section 71West Bengal Motor Vehicles Rules, 1989 — Rule 114, 123, 141
High Courts26 Jun 2007Dismissed
Angur Bala Sur and Others Vs Saktipada Sur and Others
Calcutta High Court · (2007) 3 CHN 673
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151Constitution of India, 1950 — Article 227
High Courts26 Jun 2007
Sunil Kumar Ghosh Vs Sukumar Chattopadhyay
Calcutta High Court · (2008) 1 CHN 832
Constitution of India, 1950 — Article 226, 227West Bengal Estates Acquisition Act, 1953 — Section 36West Bengal Land Reforms Act, 1955 — Section 8
High Courts26 Jun 2007Dismissed
Bengal Services Society (School) and Another Vs Regional Provident Fund Commissioner and Others
Calcutta High Court · (2008) 1 CHN 614 : (2008) 117 FLR 951
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(2), 1(3), 13B, 7AIncome Tax Act, 1961 — Section 80G
High Courts25 Jun 2007Dismissed
Smt. Jaishree Bajoria (nee Jalan) Vs Hindustan Fertiliser Corporation Ltd. and Others
Calcutta High Court · (2008) 1 CALLT 211
Constitution of India, 1950 — Article 12, 14West Bengal Premises Tenancy Act, 1997 — Section 20, 5, 5(6), 6, 6(4)
High Courts22 Jun 2007
Trinath Sethi No. 3 Vs Coal India Ltd. and Others
Calcutta High Court · (2007) 3 CALLT 493
Constitution of India, 1950 — Article 226(1), 226(2), 32
High Courts22 Jun 2007
Santosh Kumar Mondal Vs Union of India (UOI) and Others
Calcutta High Court · (2007) 114 FLR 894 : (2007) 1 LLJ 119
Constitution of India, 1950 — Article 14, 16
High Courts21 Jun 2007Dismissed
Himadri Chemicals Industries Ltd. Vs Coal Tar Refining Company
Calcutta High Court · AIR 2008 Cal 10 : (2008) 2 CHN 52
Arbitration and Conciliation Act, 1996 — Section 6, 9
High Courts21 Jun 2007Dismissed
Saha and Gupta Enterprise Vs Indian Oil Corporation Ltd. and Others
Calcutta High Court · (2008) 1 ARBLR 102 : (2007) 3 CHN 781
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 8, 9
High Courts21 Jun 2007Dismissed
State of W.B. and Others Vs Raghunath Mondal and Another
Calcutta High Court · (2008) 2 CHN 1050
Constitution of India, 1950 — Article 226