Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 207, 482Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468

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High Courts08 Jun 2007Allowed

Kulesh Chandra Mondal (D) through his Legal Heir and Son (Sri) Bibek Mondal Vs State of West Bengal and Others

Calcutta High Court · (2007) 115 FLR 549

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High Courts08 Jun 2007Allowed

Managing Committee, Kholapota Prankrishna Halder Girls High Schools and Another Vs Ibedita Ray

Calcutta High Court · (2007) 06 CAL CK 0005

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High Courts07 Jun 2007

Sudesh Poddar Vs State of West Bengal and Another

Calcutta High Court · (2007) 3 CHN 760

Calcutta Municipal Corporation Act, 1980 — Section 400, 401, 401A, 401A(1), 401A(2)Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Electricity Act, 2003 — Section 151

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High Courts07 Jun 2007Allowed

Aloke Kumar Kundu Vs State of West Bengal

Calcutta High Court · (2007) 3 CHN 144 : (2007) CriLJ 3098

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 409, 468, 471

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High Courts07 Jun 2007Allowed

Rabindra Nath Halder Vs Ajoy Kumar Debnath and Others

Calcutta High Court · (2007) 3 CHN 530

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 151Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 73

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High Courts07 Jun 2007

Partha Pratim Basak Vs Arundhuti Basak

Calcutta High Court · (2007) 4 CHN 1032

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4)

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High Courts06 Jun 2007

Mira Chatterjee and Others Vs Joydeb Chatterjee

Calcutta High Court · AIR 2007 Cal 258

Civil Procedure Code, 1882 — Section 646Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4

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High Courts06 Jun 2007Allowed

State of W.B. and Others Vs Poly Das

Calcutta High Court · (2007) 3 CHN 699

Motor Vehicles Act, 1988 — Section 71(3)

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High Courts06 Jun 2007

Quality Steel Wire Product Pvt. Ltd. and Another Vs W.B. Financial Corporation and Others

Calcutta High Court · AIR 2007 Cal 256

Civil Procedure Code, 1908 (CPC) — Section 148, 151State Financial Corporations Act, 1951 — Section 29, 29(1), 30

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High Courts06 Jun 2007

Bhaktimoyee Cold Storage Pvt. Ltd. Vs West Bengal State Electricity Board and Others

Calcutta High Court · (2008) 1 CHN 275

Electricity Rules, 1956 — Rule 2

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High Courts06 Jun 2007Dismissed

Jamuna Chakraborty Vs Sital Chakraborty and Others

Calcutta High Court · (2007) 3 CHN 166

Civil Procedure Code, 1882 — Section 104, 107, 646Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4

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High Courts05 Jun 2007

1981 Census and Election Job Workers'' Association and Others Vs State of West Bengal and Others

Calcutta High Court · (2007) 3 CHN 704

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High Courts28 May 2007Dismissed

Sasanka Ghosh Vs State of West Bengal

Calcutta High Court · (2007) CriLJ 3100

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302

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