High Courts18 Apr 2012Dismissed
Samir Kumar Dutta Vs Sunil Kumar Dutta
Calcutta High Court · (2012) 3 CHN 487
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Specific Relief Act, 1963 — Section 15(c)
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 739 of 3,203
High Courts18 Apr 2012Allowed
West Bengal Power Development Corporation Limited Vs Union of India and Others
Calcutta High Court · (2012) 3 CHN 513 : (2012) LLR 835
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7B
High Courts17 Apr 2012
Akhil Bandhu Saha Vs State of West Bengal
Calcutta High Court · (2012) 3 CHN 490
Constitution of India, 1950 — Article 226
High Courts17 Apr 2012Dismissed
East India Chemical Products Vs State Bank of India and Others
Calcutta High Court · (2012) 3 CHN 309
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 15, 17
High Courts17 Apr 2012
Hindustan National Glass and Industries Limited Vs Badrilal Chauhan
Calcutta High Court · (2012) 4 CHN 176
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts17 Apr 2012
Akhil Bandhu Saha Vs The Branch Manager, State Bank of India and Others
Calcutta High Court · (2012) 3 CHN 400
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 17
High Courts16 Apr 2012Dismissed
Sri Krishna Chatterjee Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0121
Motor Vehicles Act, 1988 — Section 74, 80
High Courts16 Apr 2012Dismissed
M/s. Humayan Properties Ltd. Vs Banwari Lall and Another
Calcutta High Court · (2012) 04 CAL CK 0092
High Courts16 Apr 2012Disposed Off
Sankar Roy Vs State of West Bengal
Calcutta High Court · (2017) 345 ELT 111
High Courts16 Apr 2012Dismissed
Gyanti Devi Si Ors. Vs Shanti Devi
Calcutta High Court · (2012) 3 CALLT 404
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 14, Order 13 Rule 1, Order 13 Rule 3
High Courts16 Apr 2012Dismissed
Commr. of Cus. (Preventive) Vs Md. Abdul Majed Sardar
Calcutta High Court · (2013) 295 ELT 198 : (2013) 31 STR 522
High Courts16 Apr 2012Dismissed
Sri Monotosh @ Mantosh Kumar Deb. Vs Titu @ Sanjay Jain and Others
Calcutta High Court · (2012) 04 CAL CK 0042
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Apr 2012Allowed
Sunil Kumar Mondal and Another Vs Smt. Maharani Mondal and Another
Calcutta High Court · (2012) 3 CALLT 269
Evidence Act, 1872 — Section 101, 114
High Courts12 Apr 2012Dismissed
Kanak Projects Limited Vs Oil and Natural Gas Corporation Limited
Calcutta High Court · (2012) 04 CAL CK 0096
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47Transfer of Property Act, 1882 — Section 108West Bengal Premises Tenancy Act, 1956 — Section 13(1)
High Courts12 Apr 2012Dismissed
Bulbultala Cold Storage Vs The State of West Bengal and Others
Calcutta High Court · (2012) 3 CALLT 468
Arbitration Act, 1940 — Section 2(b), 26(6), 30, 33, 41Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 26, 26(6), 26(7), 36(2), 52
High Courts12 Apr 2012Allowed
Angel Digital Private Limited Vs S.B. Films
Calcutta High Court · (2012) 3 CHN 292
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Contract Act, 1872 — Section 186
High Courts12 Apr 2012
Smt. Hira Das and Others Vs The Oriental Insurance Co. Ltd. and Another
Calcutta High Court · (2013) 1 WBLR 933
Motor Vehicles Act, 1988 — Section 163A, 167
High Courts12 Apr 2012
Austin Distributors (P) Limited Vs Iswar Ganesh Chandra Jiu
Calcutta High Court · (2012) 4 CHN 78
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 41 Rule 5, Order 47 Rule 1Constitution of India, 1950 — Article 136, 141
High Courts11 Apr 2012Allowed
Shyam Sundar Chatterjee and Another Vs Bapi Saha @ Narayan Ch. Saha
Calcutta High Court · (2012) 04 CAL CK 0112
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 9
High Courts11 Apr 2012Dismissed
Sri Shyamal Samaddar Vs Smt. Sampa Samaddar (Nee Guha Thakurta)
Calcutta High Court · AIR 2012 Cal 220 : (2013) 1 DMC 339
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 19, Order 8 Rule 6Hindu Marriage Act, 1955 — Section 13, 13(1), 21, 25, 26