High Courts04 Apr 2012Dismissed
Coal India Limited Vs Rahul Industries Limited
Calcutta High Court · (2012) 5 CHN 539
Constitution of India, 1950 — Article 14, 39(b)
COURT ARCHIVE
Calcutta High Court judgments
64,049 judgments · page 741 of 3,203
High Courts04 Apr 2012Dismissed
Samir Hazra Vs State of West Bengal and Others
Calcutta High Court · (2012) 135 FLR 341
Constitution of India, 1950 — Article 226
High Courts04 Apr 2012Dismissed
J.D. Casting and Forging Pvt. Ltd. Vs Hanumandas Meghraj
Calcutta High Court · (2013) 2 BC 91 : (2012) 4 CALLT 343
Companies Act, 1956 — Section 434Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Apr 2012Dismissed
Jagojyoti Roy Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0038
Constitution of India, 1950 — Article 226, 309
High Courts04 Apr 2012Dismissed
Sukhendu Das Vs Smt. Rita Mukherjee
Calcutta High Court · AIR 2012 Cal 144
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13Special Marriage Act, 1954 — Section 27
High Courts04 Apr 2012Allowed
Rabi Dalui @ Rabin Dolui Vs State of West Bengal
Calcutta High Court · (2012) 3 CHN 212
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376(2)(f)
High Courts04 Apr 2012Allowed
Sudhir Das Vs State of West Bengal
Calcutta High Court · (2012) 3 CHN 466
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 26, 27, 8Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts04 Apr 2012Allowed
Chunnu Hembram Vs State of West Bengal
Calcutta High Court · (2012) 4 CHN 103
Penal Code, 1860 (IPC) — Section 302, 307, 324
High Courts03 Apr 2012Allowed
Uday Kar Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0125
Motor Vehicles Act, 1988 — Section 74, 80
High Courts03 Apr 2012Allowed
Bijoy Thakur Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0122
Motor Vehicles Act, 1988 — Section 74, 80
High Courts03 Apr 2012Dismissed
Sudhir Banerjee Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0120
Motor Vehicles Act, 1988 — Section 74, 80
High Courts03 Apr 2012Dismissed
Manish Kumar Bhattacharyya and Others Vs Smt. Sanhita Bhattacharyya and Another
Calcutta High Court · (2012) 3 CHN 231
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 323, 341, 498A, 506Protection of Women From Domestic Violence Act, 2005 — Section 12, 23, 29
High Courts03 Apr 2012Allowed
Kartick Choudhury Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0108
Motor Vehicles Act, 1988 — Section 74, 80
High Courts03 Apr 2012Dismissed
S. Vijayarajan Vs Prabhu Dayal Choubey and Another
Calcutta High Court · (2012) 04 CAL CK 0102
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 41 Rule 11
High Courts03 Apr 2012Allowed
Bikash Kundu Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0094
Motor Vehicles Act, 1988 — Section 74, 80
High Courts03 Apr 2012Dismissed
Sanjib Sarkar Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0091
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 74, 80
High Courts03 Apr 2012
Sushanta Debnath Vs The State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0052
Motor Vehicles Act, 1988 — Section 74, 80
High Courts03 Apr 2012Allowed
Alok Kumar Kar and Others Vs The Chairman-cum-Managing Director, Indian Airlines Limited and Others
Calcutta High Court · (2012) 134 FLR 244 : (2012) 4 LLJ 114
Constitution of India, 1950 — Article 12, 14Industrial Disputes Act, 1947 — Section 25F
High Courts03 Apr 2012Dismissed
Paramita Ghosh Vs State of West Bengal and Others
Calcutta High Court · (2012) 04 CAL CK 0035
Constitution of India, 1950 — Article 14, 226
High Courts03 Apr 2012Allowed
Mamata Debnath and Another Vs Union of India and Others
Calcutta High Court · (2012) 04 CAL CK 0020
Constitution of India, 1950 — Article 14, 39